High Courts12 Oct 1945Dismissed
Vishnu Ram Vs Bank of Bihar
Allahabad High Court · AIR 1946 All 291 : (1946) 16 AWR 31
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,226 of 5,024
High Courts12 Oct 1945Dismissed
Kishen Lal Vs B. Preduman Kishen Singh
Allahabad High Court · AIR 1946 All 303 : (1946) 16 AWR 55
High Courts12 Oct 1945Dismissed
Sant Bux Singh Vs Ali Raza Khan and others
Allahabad High Court · (1945) 10 AHC CK 0005
Contract Act, 1872 — Section 16Limitation Act, 1963 — Article 91
High Courts12 Oct 1945Allowed
Chandan Singh Vs Surya Pal Singh
Allahabad High Court · (1945) 10 AHC CK 0004
High Courts11 Oct 1945Dismissed
Joti Prasad and Others Vs Babu Basdeo Sahai Bhargava, Advocate and Others
Allahabad High Court · AIR 1946 All 267 : (1946) 16 AWR 36
High Courts09 Oct 1945Dismissed
Mahraj Singh Vs Sheo Kumar Singh and Others
Allahabad High Court · (1945) 10 AHC CK 0028
Specific Relief Act, 1877 — Section 9
High Courts09 Oct 1945Dismissed
J. Reuben Vs R.R. Sarna C. En. and Another
Allahabad High Court · (1945) 10 AHC CK 0003
Partnership Act, 1932 — Section 69
High Courts08 Oct 1945Dismissed
Mt. Moondari and Another Vs Sankatha and Others
Allahabad High Court · AIR 1946 All 384 : (1946) 16 AWR 100
High Courts08 Oct 1945
Babu Singh and Others Vs Mst. Chandrani
Allahabad High Court · (1945) 10 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts05 Oct 1945Disposed Of
Panni Lal Vs Anant Singh and Another
Allahabad High Court · AIR 1946 All 284 : (1946) 16 AWR 48
High Courts05 Oct 1945
Bohra Baijnath Vs Hoti and Others
Allahabad High Court · AIR 1946 All 282 : (1946) 16 AWR 35
High Courts04 Oct 1945Allowed
In The Chief Inspector of Stamps, U.P. in re, Raja Maheshwar Dayal Seth and Another Vs Ram Charan and Another
Allahabad High Court · (1945) 10 AHC CK 0033
Court Fees Act, 1870 — Section 7(ivB)
High Courts04 Oct 1945Allowed
Mt. Jamna Kunwar Vs Lal Bahadur and Others
Allahabad High Court · AIR 1946 All 262 : (1946) 16 AWR 243
High Courts03 Oct 1945Dismissed
Jarbandhan and Others Vs Emperor
Allahabad High Court · AIR 1946 All 245 : (1945) 15 AWR 368
High Courts02 Oct 1945Dismissed
Faqira and another Vs Jiwan Singh and others
Allahabad High Court · (1945) 10 AHC CK 0032
High Courts02 Oct 1945Disposed Of
Mohammad Sulaiman Khan Vs Mohammad Rahimdad Khan and Others
Allahabad High Court · AIR 1946 All 331 : (1946) 16 AWR 92
High Courts01 Oct 1945Dismissed
Mr. Fredrick Dugan Slade Vs Mrs. Doris Slade and Lt. Harry Gardiner
Allahabad High Court · (1945) 10 AHC CK 0008
High Courts28 Sept 1945Allowed
Chief Inspector of "Stamps, in re, Raja Ram and Others Vs Ganga Bux Singh and Others
Allahabad High Court · (1945) 09 AHC CK 0002
Court Fees Act, 1870 — Article 11, 17
High Courts27 Sept 1945Dismissed
Syed Mohammad Hasan Vs Syed Mehdi Hasan and Another
Allahabad High Court · AIR 1946 All 399 : (1946) 16 AWR 53
High Courts27 Sept 1945
Syed Mohammad Hasan Vs Syed Mohammad Hamid Hasan and Others
Allahabad High Court · AIR 1946 All 395 : (1946) 16 AWR 70