High Courts11 Dec 1945Dismissed
Ahmad Ullah Khan Vs Shah Mohammad Taqi and Another
Allahabad High Court · AIR 1946 All 493 : (1946) 16 AWR 250
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,224 of 5,024
High Courts11 Dec 1945Allowed
Guttoo Mal Vs Emperor
Allahabad High Court · AIR 1946 All 351 : (1946) 16 AWR 89
High Courts10 Dec 1945Dismissed
Chotey Lal Vs Bholar
Allahabad High Court · AIR 1946 All 387 : (1946) 16 AWR 95
High Courts07 Dec 1945Dismissed
Benares Bank Ltd. Vs Dwarka Nath and Others
Allahabad High Court · AIR 1946 All 497 : (1946) 16 AWR 200
High Courts07 Dec 1945Dismissed
M. Mohd. Sharif Vs Waqf Banam-i-Khuda through Abdul Rashid
Allahabad High Court · (1945) 12 AHC CK 0003
High Courts07 Dec 1945Dismissed
Thakur Shankar Bakhsh Singh Vs Rudra Pratap Singh and others
Allahabad High Court · (1945) 12 AHC CK 0001
Evidence Act, 1872 — Section 114
High Courts05 Dec 1945Allowed
Ram Saroman Singh and another Vs Emperor
Allahabad High Court · (1945) 12 AHC CK 0020
Arms Act, 1959 — Section 14
High Courts05 Dec 1945Dismissed
Ram Narain Gupta Vs Emperor
Allahabad High Court · (1945) 12 AHC CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 137, 139A
High Courts05 Dec 1945Dismissed
Bal Kishan Vs Saliq Ram
Allahabad High Court · AIR 1946 All 476 : (1946) 16 AWR 607
High Courts03 Dec 1945Allowed
Manni Lal Tewari and others Vs Narain Das
Allahabad High Court · (1945) 12 AHC CK 0009
Contract Act, 1872 — Section 43
High Courts03 Dec 1945Dismissed
Mst. Ummi-Ul-Nissa Vs Mst. Fatima Begum
Allahabad High Court · (1945) 12 AHC CK 0004
High Courts30 Nov 1945Allowed
Raja Yadvendra Dutt Dube Vs Ajodhia Bank Ltd., Fyzabad
Allahabad High Court · (1945) 11 AHC CK 0003
Encumbered Estates Act, 1934 — Section 6, 7
High Courts28 Nov 1945Dismissed
Rukmangal Prasad and others Vs Mst. Durga
Allahabad High Court · (1945) 11 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 109, 115
High Courts24 Nov 1945Dismissed
Ram Kumar and others Vs Krishna Gopal and others
Allahabad High Court · (1945) 11 AHC CK 0005
Transfer of Property Act, 1882 — Section 76(a), 76(e)
High Courts24 Nov 1945Allowed
Mst. Prem Jagat Kuar and others Vs Harihar Bakhsh Singh and others
Allahabad High Court · (1945) 11 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 35
High Courts23 Nov 1945
Naini Tal Hotel Co. Ltd. Vs Municipal Board
Allahabad High Court · AIR 1946 All 502 : (1946) 16 AWR 247
High Courts22 Nov 1945Dismissed
Megah Nath and another Vs The Collector, Cawnpore
Allahabad High Court · (1945) 11 AHC CK 0021
High Courts22 Nov 1945Allowed
Shri Sanatan Dharam School, Ghaziabad Vs Ahmad Hasan alias Bundu
Allahabad High Court · (1945) 11 AHC CK 0004
High Courts14 Nov 1945Dismissed
Pateshwari Prasad Singh Vs Abdul Karim and Others
Allahabad High Court · AIR 1946 All 496
High Courts12 Nov 1945Allowed
Muhammad Imdad Ullah Vs Mt. Bishmillah alias Haliman Bibi and Others
Allahabad High Court · AIR 1946 All 468 : (1946) 16 AWR 230