High Courts15 Jan 1946Allowed
Ram Charittar Singh and another Vs Tej Prasad Tewari and others and others
Allahabad High Court · (1946) 01 AHC CK 0030
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,223 of 5,024
High Courts15 Jan 1946Dismissed
Pratap Narain Vs Ramdhan Das
Allahabad High Court · AIR 1946 All 447 : (1946) 16 AWR 198
High Courts15 Jan 1946Dismissed
Indal Vs Chaudhary Ram Nidh
Allahabad High Court · (1946) 01 AHC CK 0010
Limitation Act, 1963 — Section 4Oudh Courts Act, 1925 — Section 12(2)
High Courts15 Jan 1946
Kunwar Singh and Others Vs Damodar Singh and Others
Allahabad High Court · (1949) CriLJ 257
High Courts14 Jan 1946Dismissed
Samal Singh Vs Jhunkoo Singh and others
Allahabad High Court · (1946) 01 AHC CK 0013
High Courts11 Jan 1946Dismissed
Gur Prasad and another Vs Hansraj
Allahabad High Court · (1946) 01 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 1946Dismissed
Ram Nath Bhuj Vs Ram Lal Agrahri
Allahabad High Court · AIR 1946 All 431 : (1946) 16 AWR 388
High Courts10 Jan 1946Allowed
Sri Bhushan Vs Mst. Maina
Allahabad High Court · (1946) 01 AHC CK 0025
Uttar Pradesh Rent and Revenue Relief Act, 1938 — Section 4Uttar Pradesh Tenancy Act, 1939 — Section 123
High Courts10 Jan 1946Allowed
Ram Sukh Vs Girja Shankar and another
Allahabad High Court · (1946) 01 AHC CK 0003
Agriculturists Relief Act — Section 29
High Courts07 Jan 1946Allowed
Emperor Vs Tushar Kanti Ghosh and Another
Allahabad High Court · AIR 1946 All 298 : (1946) 16 AWR 62
High Courts07 Jan 1946Allowed
Karam Husain Mukhtar Vs Mohammad Khalil
Allahabad High Court · AIR 1946 All 509 : (1946) 16 AWR 385
High Courts02 Jan 1946Disposed Of
Noor Mohammad Vs Mohan Lal alias Bechey Lal
Allahabad High Court · AIR 1946 All 465 : (1946) 16 AWR 384
High Courts21 Dec 1945Dismissed
Mirs Jid Husain and others Vs Debi Das and another
Allahabad High Court · (1945) 12 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 45
High Courts21 Dec 1945Disposed Of
RANI AMRIT KUNWAR Vs COMMISSIONER OF INCOME TAX, C.P. and U.P.
Allahabad High Court · (1946) 16 AWR 488 : (1946) 14 ITR 561
Evidence Act, 1872 — Section 57Income Tax Act, 1922 — Section 66(1)
High Courts12 Dec 1945Dismissed
Gulzari Lal Vs Manager, Court of Wards of B. Parshottam Narain
Allahabad High Court · AIR 1946 All 415 : (1946) 16 AWR 215
High Courts11 Dec 1945Dismissed
Ram Bharosey and others Vs Pt. Jawala prasad
Allahabad High Court · (1945) 12 AHC CK 0021
Uttar Pradesh Land Revenue Act, 1901 — Section 40, 44
High Courts11 Dec 1945Dismissed
Shrinand Lal Kapoor Vs Sm. Chandra Kanti Devi
Allahabad High Court · AIR 1946 All 385 : (1946) 16 AWR 322
High Courts11 Dec 1945Dismissed
Mahadeo Agrahri Vs Dhaunkal Mal
Allahabad High Court · AIR 1946 All 432 : (1946) 16 AWR 206