High Courts25 Feb 1946
Indrasan and Another Vs Dalsingar Chaudhary and Others
Allahabad High Court · AIR 1946 All 483 : (1946) 16 AWR 409
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,221 of 5,024
High Courts21 Feb 1946Dismissed
Lal Bahadur Singh Vs Surajpal Singh and Another
Allahabad High Court · AIR 1946 All 486 : (1946) 16 AWR 401
High Courts21 Feb 1946Dismissed
D.N. Rege, Solicitor through Gopal Lal Mukhtaram Vs Kazi Muhammad Haider and Another
Allahabad High Court · AIR 1946 All 379 : (1946) 16 AWR 403
High Courts20 Feb 1946Disposed Of
Chief Inspector of Stamps Vs Dr. Pragnarain
Allahabad High Court · AIR 1946 All 355 : (1946) 16 AWR 190
High Courts20 Feb 1946Disposed Of
Hakim Nawab Ali Vs Emperor
Allahabad High Court · AIR 1946 All 484 : (1946) 16 AWR 381
High Courts20 Feb 1946Allowed
Madan Manohar Misra Vs Emperor
Allahabad High Court · (1946) 02 AHC CK 0007
Press and Registration of Books Act, 1867 — Section 5
High Courts20 Feb 1946Allowed
Mt. Anwari Bibi and others Vs Bendesari Singh
Allahabad High Court · (1946) 02 AHC CK 0002
High Courts18 Feb 1946Dismissed
Farid Uddin Hasan alias Farrukh Mian Vs Ali Asghar Hasan and Another
Allahabad High Court · (1946) 02 AHC CK 0005
High Courts14 Feb 1946Dismissed
Lalit Moahn Tandon and another Vs Thakurain Lachmi Raj Kuar and another
Allahabad High Court · (1946) 02 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 41
High Courts14 Feb 1946Dismissed
Raghubar Dayal Vs Raj Bahadur
Allahabad High Court · AIR 1946 All 466 : (1946) 16 AWR 400
High Courts12 Feb 1946Disposed Of
Hakim Bahauddin Vs Govind Singh and Others
Allahabad High Court · AIR 1948 All 117
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Feb 1946Dismissed
Pokhpal Singh and Others Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1946 All 438 : (1946) 16 AWR 393
High Courts11 Feb 1946Dismissed
Ambika and others Vs Rameshwar
Allahabad High Court · (1946) 02 AHC CK 0006
High Courts08 Feb 1946Dismissed
Sukhdeo Das and Another Vs The Notified Area Committee Deoria
Allahabad High Court · (1946) 02 AHC CK 0018
High Courts08 Feb 1946Dismissed
Madho Dube and Others Vs Bahadur Khan and Another
Allahabad High Court · AIR 1946 All 514 : (1946) 16 AWR 389
High Courts05 Feb 1946Disposed Of
Mt. Shyam Dei Tawaif Vs Mt. Mahmoodunnisa Bibi
Allahabad High Court · AIR 1946 All 382
High Courts31 Jan 1946Dismissed
Bashir Ahmad Vs Chandu Lal
Allahabad High Court · (1946) 01 AHC CK 0005
High Courts30 Jan 1946Dismissed
Mahadeo Prasad Vs Ghulam Mohammad
Allahabad High Court · (1946) 01 AHC CK 0004
High Courts29 Jan 1946Dismissed
Raja Muhammad Azam Khan Vs Hamid Shah and Maqbool Ahmad Shah
Allahabad High Court · (1946) 01 AHC CK 0001
Mussalman Wakf Validating Act, 1913 — Section 3(a)
High Courts28 Jan 1946Dismissed
Chunni Lal and another Vs Emperor
Allahabad High Court · (1946) 01 AHC CK 0036
Criminal Procedure Code, 1898 (CrPC) — Section 476