High Courts27 Mar 1946Dismissed
Gaya Lal Vs Emperor
Allahabad High Court · (1946) 03 AHC CK 0004
Arms Act, 1959 — Section 19(1)Evidence Act, 1872 — Section 167, 53
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,220 of 5,024
High Courts22 Mar 1946Dismissed
Hazari Ram and Others Vs Firm Umrao Singh Sewati Lal and Another
Allahabad High Court · AIR 1946 All 512 : (1946) 16 AWR 551
High Courts21 Mar 1946Disposed Of
Kallu Vs Phundan
Allahabad High Court · AIR 1946 All 488 : (1946) 16 AWR 413
High Courts20 Mar 1946Dismissed
Hardeo Sahai Vs Bankey Rai and Others
Allahabad High Court · AIR 1946 All 409 : (1946) 16 AWR 193
High Courts20 Mar 1946Allowed
Murli Dhar Vs Emperor
Allahabad High Court · (1946) 03 AHC CK 0013
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts20 Mar 1946Allowed
Emperor Vs Ganeshi Lal
Allahabad High Court · (1946) 03 AHC CK 0008
Evidence Act, 1872 — Section 4
High Courts14 Mar 1946Disposed Of
Nizam Uddin Vs Ikramul Haq and Others
Allahabad High Court · (1946) 03 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Mar 1946Allowed
Mr. E.C. Eyre Walker Vs Mr. Henry Earnest Meaney and Another
Allahabad High Court · (1946) 03 AHC CK 0024
Contract Act, 1872 — Section 20
High Courts14 Mar 1946Dismissed
Kailash Singh Vs Baldbo Singh and Another and Dipnarain Singh and Others
Allahabad High Court · (1946) 03 AHC CK 0007
Agra Pre-emption Act, 1922 — Section 9
High Courts13 Mar 1946Dismissed
Ram Murti Vs Emperor
Allahabad High Court · (1946) 03 AHC CK 0020
Criminal Procedure Code, 1898 (CrPC) — Section 409
High Courts13 Mar 1946Dismissed
Kunj Behari Lal Vs Ajodhia Prasad and others
Allahabad High Court · (1946) 03 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Pensions Act, 1871 — Section 6
High Courts07 Mar 1946Dismissed
Bindyachal Prasad Vs Suraj Prasad
Allahabad High Court · AIR 1948 All 48 : (1947) 17 AWR 10
High Courts01 Mar 1946Allowed
Far Prasad and others Vs Ram Anand Prasad
Allahabad High Court · (1946) 03 AHC CK 0022
Succession Act, 1925 — Section 70
High Courts01 Mar 1946Dismissed
Panna Lal Mandwari Vs Mt. Bishen Dei
Allahabad High Court · AIR 1946 All 353 : (1946) 16 AWR 473
High Courts01 Mar 1946Allowed
Firm Sagarmal Har Saran Das Vs L. Bishambar Sahai
Allahabad High Court · (1946) 03 AHC CK 0003
High Courts27 Feb 1946Dismissed
Gokul Chand Vs Benarsi Lal
Allahabad High Court · (1946) 02 AHC CK 0022
Uttar Pradesh Debt Redemption Act, 1940 — Section 8
High Courts27 Feb 1946Dismissed
Bhawani Shanker Vs Ram Pal and others
Allahabad High Court · (1946) 02 AHC CK 0004
High Courts26 Feb 1946Dismissed
Shah Zada Mohd Amir Ali Khan Vs Bhagwan Din
Allahabad High Court · (1946) 02 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100Oudh Courts Act, 1925 — Section 14(2)Uttar Pradesh Tenancy Act, 1939 — Section 269
High Courts25 Feb 1946Allowed
Ahmad Wal1 Khan and Others Vs Jamna Prasad and Others
Allahabad High Court · (1946) 02 AHC CK 0020