High Courts17 Apr 1946Dismissed
Bhagwat Pershad Vs Ganga Din and another
Allahabad High Court · (1946) 04 AHC CK 0048
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,218 of 5,024
High Courts17 Apr 1946Dismissed
NAND RAM CHHOTEY LAL Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 121
Income Tax Act, 1961 — Section 66(2)
High Courts16 Apr 1946Allowed
Khursned Jahan Begum and others Vs Qamqam Ali and others
Allahabad High Court · (1946) 04 AHC CK 0038
Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts16 Apr 1946Allowed
Banshi and others Vs B. Sobhnath Singh and another
Allahabad High Court · (1946) 04 AHC CK 0027
High Courts16 Apr 1946Dismissed
Syed Ahmad Zaki and others Vs Shyam Lal
Allahabad High Court · (1946) 04 AHC CK 0024
Uttar Pradesh Debt Redemption Act, 1940 — Section 10, 8, 9
High Courts16 Apr 1946Dismissed
Mirza Mohammad Anwarul Ahsan Vs Mt. Naznin Begam and another
Allahabad High Court · (1946) 04 AHC CK 0015
High Courts15 Apr 1946Dismissed
R. B. SETH GANGA SAGAR Vs Income Tax, APPELLATE TRIBUNAL.
Allahabad High Court · (1947) 15 ITR 16
Income Tax Act, 1961 — Section 66(2)
High Courts12 Apr 1946Allowed
Raja Jagdambika Pratap Narain Singh Vs Bhagwan Datt Tewari and others
Allahabad High Court · (1946) 04 AHC CK 0041
Presidency Small Cause Courts Act, 1882 — Section 25Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5
High Courts12 Apr 1946Dismissed
Raja Pratap Bikram Shah, Talluqdar Singhai Estate Kheri Vs The Commissioner of Income Tax U.P., C.P. and Berar
Allahabad High Court · (1946) 04 AHC CK 0029
Income Tax Act, 1961 — Section 2(1), 66(l)
High Courts11 Apr 1946Allowed
HAJIE SAEED AND SONS Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1947) 17 AWR 27 : (1947) 15 ITR 51
Income Tax Act, 1961 — Section 66(3)
High Courts11 Apr 1946Allowed
Mt. Banno Begam Vs Inayat Husain and Another
Allahabad High Court · AIR 1948 All 34 : (1947) 17 AWR 172
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts11 Apr 1946Allowed
Hira Lal and Another Vs Munshi Lal and Abdul Nur Khan and Others
Allahabad High Court · (1946) 04 AHC CK 0009
Transfer of Property Act, 1882 — Section 101
High Courts09 Apr 1946Allowed
Yawar Husain Vs Oudh Harain and others
Allahabad High Court · (1946) 04 AHC CK 0033
High Courts09 Apr 1946Allowed
Gajraj Singh and others Vs Emperor
Allahabad High Court · (1946) 04 AHC CK 0020
Penal Code, 1860 (IPC) — Section 147, 203
High Courts09 Apr 1946Dismissed
Rameshur Prasad Singh and another Vs Mst. Phula and others
Allahabad High Court · (1946) 04 AHC CK 0018
High Courts09 Apr 1946Dismissed
Maharaja Bahadur Ram Ran Bijai Prasad Singh Vs Sarjoo Singh and others
Allahabad High Court · (1946) 04 AHC CK 0013
High Courts08 Apr 1946Allowed
Huzur Ara Begam Vs Roshan Jahan Begam and others
Allahabad High Court · (1946) 04 AHC CK 0032
Encumbered Estates Act, 1934 — Section 11(2)
High Courts08 Apr 1946Dismissed
L. Hari Kishan Das Vs Emperor
Allahabad High Court · (1946) 04 AHC CK 0028
High Courts08 Apr 1946Allowed
Mumtaz Qadar Mirza Mohammad Safdar Ali and others Vs The Advocate General
Allahabad High Court · (1946) 04 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Apr 1946Dismissed
Bindraban Behari Vs Oudh Behari and others
Allahabad High Court · (1946) 04 AHC CK 0050