High Courts03 May 1946Dismissed
Ram Nath Vs Deokinandan Krishna and others
Allahabad High Court · (1946) 05 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,217 of 5,024
High Courts02 May 1946Allowed
Firm Rambux Nath Mal Vs Firm Mansaram Murlidhar
Allahabad High Court · (1946) 05 AHC CK 0012
High Courts01 May 1946
GANESHILAL AND SONS Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 1
Income Tax Act, 1961 — Section 66(1)
High Courts01 May 1946Dismissed
Cawnpore Municipal Board Vs Pt. Tirjugi Narain
Allahabad High Court · (1946) 05 AHC CK 0006
High Courts30 Apr 1946Dismissed
Ali Yaqin Vs Bhagwan Das and others
Allahabad High Court · (1946) 04 AHC CK 0043
High Courts30 Apr 1946Disposed Of
MST. SARJU BAI Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1947) 15 ITR 137
Income Tax Act, 1961 — Section 66
High Courts29 Apr 1946Dismissed
Raghubar Dayal Vs Panna Lal and others
Allahabad High Court · (1946) 04 AHC CK 0001
High Courts26 Apr 1946Dismissed
Triloki Nath Misra and others Vs Dalsinger Naik
Allahabad High Court · (1946) 04 AHC CK 0046
High Courts26 Apr 1946Dismissed
Madho Singh and another Vs Jang Bahadur and others
Allahabad High Court · (1946) 04 AHC CK 0016
High Courts25 Apr 1946Dismissed
Bandhu Lal Vs Bhagwan Das and others
Allahabad High Court · (1946) 04 AHC CK 0034
High Courts24 Apr 1946Allowed
Hirlal Phoolchand Vs Commissioner of Income Tax
Allahabad High Court · AIR 1948 All 131
Income Tax Act, 1961 — Section 66
High Courts24 Apr 1946Dismissed
HIRA LAL PHOOLCHAND Vs COMMISSIONER OF Income Tax C. P., U. P. and BERAR.
Allahabad High Court · (1947) 15 ITR 205
Income Tax Act, 1961 — Section 66
High Courts24 Apr 1946Dismissed
Sheikh Mohammad Vs Mt. Rukmina Kunwar and Others
Allahabad High Court · AIR 1946 All 506 : (1946) 16 AWR 520
High Courts24 Apr 1946
BENOY RATAN BANERJI Vs COMMISSIONER OF Income Tax, U. P. C. P. AND BERAR.
Allahabad High Court · (1947) 15 ITR 98
Income Tax Act, 1961 — Section 2(1)(a), 66
High Courts24 Apr 1946
GOPI MOHAN AND SONS Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 220
Income Tax Act, 1961 — Section 25A, 66(1)
High Courts18 Apr 1946Allowed
L. Baij Nath Vs Mt. Ram Pyari
Allahabad High Court · (1946) 04 AHC CK 0010
High Courts18 Apr 1946
COMMISSIONER OF Income Tax C. P. and U. P. Vs SHRI THAKURJI LAKSHMI NATHJI.
Allahabad High Court · (1947) 15 ITR 215
Income Tax Act, 1961 — Section 4(3)(i)