High Courts08 Aug 1946Allowed
Angad and Another Vs Emperor
Allahabad High Court · (1946) 08 AHC CK 0014
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,215 of 5,024
High Courts08 Aug 1946Dismissed
Mst. Barko Vs Habiba Khanam and another
Allahabad High Court · (1946) 08 AHC CK 0011
Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Debt Redemption Act, 1940 — Section 8
High Courts08 Aug 1946Dismissed
Bal Govind Vs Shri Ram and Another
Allahabad High Court · (1946) 08 AHC CK 0010
Succession Act, 1925 — Section 278
High Courts07 Aug 1946Dismissed
Ram Rathi Vs Mst. Dhiraji
Allahabad High Court · (1946) 08 AHC CK 0020
Oudh Laws Act, 1876 — Section 10
High Courts05 Aug 1946Dismissed
Sangam Lal Vs Nasir Khan and another
Allahabad High Court · (1946) 08 AHC CK 0023
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 342
High Courts05 Aug 1946Dismissed
Rachcha and others Vs Mt. Mendha and others
Allahabad High Court · (1946) 08 AHC CK 0008
High Courts05 Aug 1946Dismissed
Beni Madho and another Vs Harihar Prasad
Allahabad High Court · (1946) 08 AHC CK 0005
Oudh Courts Act, 1925 — Section 12(2)
High Courts02 Aug 1946Dismissed
Raja Syed Ahmad Ali Khan Alavi Vs Hinga Lal and others
Allahabad High Court · (1946) 08 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 11Oudh Courts Act, 1925 — Section 12(2)
High Courts01 Aug 1946Dismissed
Ch. Kewal singh Vs Tulshi Ram and another
Allahabad High Court · (1946) 08 AHC CK 0022
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts01 Aug 1946
Gorakpur Electric Supply Co. Ltd. Vs R.E. Nariman and Co.
Allahabad High Court · AIR 1948 All 75 : (1947) 17 AWR 210
Companies Act, 1956 — Section 168Limitation Act, 1963 — Section 14Specific Relief Act, 1877 — Section 11
High Courts01 Aug 1946Dismissed
Popular Bank of India Vs Cheranji Lal and another
Allahabad High Court · (1946) 08 AHC CK 0012
High Courts01 Aug 1946Allowed
Bharosey Vs Emperor
Allahabad High Court · (1946) 08 AHC CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 509Penal Code, 1860 (IPC) — Section 304
High Courts31 Jul 1946Allowed
Ram Kalap Pande Vs Bansidhar and another
Allahabad High Court · (1946) 07 AHC CK 0012
Evidence Act, 1872 — Section 111
High Courts31 Jul 1946Allowed
Mst. Vilayati Begam and others Vs Nawal Kishore and another
Allahabad High Court · (1946) 07 AHC CK 0006
Penal Code, 1860 (IPC) — Section 109, 420
High Courts29 Jul 1946Dismissed
Mohd. Basit Ali Khan and Others Vs Municipal Board
Allahabad High Court · AIR 1948 All 112 : (1947) 17 AWR 297
Uttar Pradesh Municipalities Act, 1916 — Section 186
High Courts29 Jul 1946Dismissed
Irtiza Karim and others Vs Misri Lal and others
Allahabad High Court · (1946) 07 AHC CK 0004
Uttar Pradesh Debt Redemption Act, 1940 — Section 21, 4
High Courts25 Jul 1946Allowed
Baij Nath and others Vs Emperor
Allahabad High Court · (1946) 07 AHC CK 0013
High Courts25 Jul 1946Dismissed
Ajudhia Prasad Vs The U.P. Govt.
Allahabad High Court · (1946) 07 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8Limitation Act, 1963 — Article 182
High Courts23 Jul 1946Dismissed
Sudama Vs Brij Gopal Das
Allahabad High Court · AIR 1948 All 36 : (1947) 17 AWR 15
High Courts22 Jul 1946Dismissed
Anand Behari Lal Vs Shah Mohammad Hafiz Ata and others
Allahabad High Court · (1946) 07 AHC CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 4