High Courts22 Jul 1946Dismissed
Suiti Devi and another Vs Benarsi Das Bhagwan Das
Allahabad High Court · (1946) 07 AHC CK 0010
Stamp Act, 1899 — Section 2(16)(b)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,216 of 5,024
High Courts22 Jul 1946Dismissed
Kunwar Kalka Singh and another Vs Kunwak Badri Singh and another
Allahabad High Court · (1946) 07 AHC CK 0002
Contract Act, 1872 — Section 65, 66
High Courts18 Jul 1946Dismissed
Noor Mohammad and others Vs Ikram Husain and others
Allahabad High Court · (1946) 07 AHC CK 0005
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4Uttar Pradesh Regulation of Sales Act, 1934 — Section 4
High Courts21 May 1946Dismissed
Kishan Lal Gupta Vs Emperor
Allahabad High Court · (1946) 05 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 420
High Courts09 May 1946Dismissed
Abdul Razzaq Vs Emperor
Allahabad High Court · (1946) 05 AHC CK 0019
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts09 May 1946Dismissed
Radha Mohan and others Vs Mrs. Eliza Jane Hilt and others
Allahabad High Court · (1946) 05 AHC CK 0008
High Courts08 May 1946Dismissed
Mt. Ram Kuer Vs Iqbal Narain Singh and others
Allahabad High Court · (1946) 05 AHC CK 0027
High Courts08 May 1946Disposed Of
Babu Kishan Chand Vs Habib Ullah
Allahabad High Court · AIR 1946 All 448 : (1946) 16 AWR 534
High Courts08 May 1946Allowed
Misr. Kausilla Devi Vs Jagdish and Another
Allahabad High Court · (1946) 05 AHC CK 0018
Contract Act, 1872 — Section 23(b)Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 395
High Courts08 May 1946Allowed
Suchit Prasad Rai and Others Vs Shyama Narain Rai and Other
Allahabad High Court · (1946) 05 AHC CK 0004
Uttar Pradesh Tenancy Act, 1939 — Section 288
High Courts07 May 1946Allowed
Messrs. A.H. Wheeler and Co., Allahabad Vs The Commissioner of Income Tax, U.P. and C.P. and Berar, Lucknow
Allahabad High Court · (1946) 05 AHC CK 0028
Excess Profits Tax Act, 1940 — Section 8(2)
High Courts07 May 1946Disposed Off
Allah Rahul Almin through Syed Mohd. Mahbub Ali Vs Ganga Sahai and Others
Allahabad High Court · (1946) 05 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3
High Courts07 May 1946Allowed
Mohan Lal Vs Roop Kishore and Another
Allahabad High Court · AIR 1948 All 125
Oaths Act, 1873 — Section 10, 9
High Courts07 May 1946Allowed
A. H. WHEELER and CO. Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 19
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1961 — Section 66(1)
High Courts03 May 1946Disposed Of
KEDAR NATH Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 17 AWR 233 : (1947) 15 ITR 224
Income Tax Act, 1961 — Section 34, 66(1)
High Courts03 May 1946Allowed
Seth Harcharan Lal Vs Seth Ratan Lal Gatani
Allahabad High Court · (1946) 05 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Section 20(c)Contract Act, 1872 — Section 4