High Courts09 Sept 1946Dismissed
Doongar See Shyamji Joshi and Other Vs Mukhia Tirbhuwan Das and Others
Allahabad High Court · (1946) 09 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,214 of 5,024
High Courts06 Sept 1946Dismissed
Ram Kumar and others Vs Baqridi
Allahabad High Court · (1946) 09 AHC CK 0007
Limitation Act, 1963 — Article 75Presidency Small Cause Courts Act, 1882 — Section 25
High Courts06 Sept 1946Allowed
Chief Inspector of Stamps Vs Mt. Ram Kali Devi
Allahabad High Court · (1946) 09 AHC CK 0004
High Courts05 Sept 1946Dismissed
Haider Husain Vs Fatima
Allahabad High Court · (1946) 09 AHC CK 0012
Evidence Act, 1872 — Section 111
High Courts05 Sept 1946Allowed
Panda Inderjit Vs Emperor
Allahabad High Court · (1946) 09 AHC CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts04 Sept 1946Allowed
Suraj Bali Singh and others Vs Jadu Nandan Singh and others
Allahabad High Court · (1946) 09 AHC CK 0010
High Courts04 Sept 1946Dismissed
Ram Sukh and others Vs Ram Pher and another
Allahabad High Court · (1946) 09 AHC CK 0002
Limitation Act, 1908 — Section 20(2), 3
High Courts03 Sept 1946Dismissed
Shiva Harakh Rai Vs Akbar Ali and Others
Allahabad High Court · AIR 1948 All 55 : (1947) 17 AWR 255
Transfer of Property Act, 1882 — Section 41, 60
High Courts03 Sept 1946Allowed
Mt. Pran Dei Kunwari Vs Ganga Prasad and Others
Allahabad High Court · AIR 1948 All 54
Agriculturists Relief Act — Section 33Uttar Pradesh Debt Redemption Act, 1940 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 110
High Courts27 Aug 1946Dismissed
Ram Lakhan Vs Emperor
Allahabad High Court · (1946) 08 AHC CK 0015
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 401
High Courts27 Aug 1946Allowed
Shyam Kishore Vs Ram Nandan Singh and another
Allahabad High Court · (1946) 08 AHC CK 0007
High Courts27 Aug 1946Dismissed
The District Board, Fyzabad Vs Mst. Ram Kishor and another
Allahabad High Court · (1946) 08 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 99
High Courts22 Aug 1946Dismissed
Abdul Rahman Vs Mohd. Ismail and Others
Allahabad High Court · (1946) 08 AHC CK 0004
High Courts16 Aug 1946Dismissed
Municipal Board Hathras Vs Bohrey Narain Dutt and Another
Allahabad High Court · AIR 1948 All 1 : (1947) 17 AWR 238
Uttar Pradesh Municipalities Act, 1916 — Section 304
High Courts16 Aug 1946Allowed
Jahangir Vs Jinardhan and others
Allahabad High Court · (1946) 08 AHC CK 0013
High Courts13 Aug 1946Dismissed
Gokaran Singh Vs Emperor
Allahabad High Court · (1946) 08 AHC CK 0018
High Courts09 Aug 1946Dismissed
Ram Bakhsh Singh and others Vs Rajendra Pratap Singh
Allahabad High Court · (1946) 08 AHC CK 0016
Agra Tenancy Act, 1926 — Section 44
High Courts08 Aug 1946Dismissed
Latif and another Vs Emperor
Allahabad High Court · (1946) 08 AHC CK 0019