High Courts19 Nov 1946Allowed
Badam Khan and Others Vs Mehraj Suraj Narain and Others
Allahabad High Court · (1946) 11 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,212 of 5,024
High Courts18 Nov 1946Dismissed
Maharaja Sri Sudhansu Shekhar Singh Deo Vs Bireshwar Banerji and Others
Allahabad High Court · (1946) 11 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts18 Nov 1946Dismissed
Bireshwar Banerji and others Vs Maharaja Sri Sudhansu Shekhar Singh Deo
Allahabad High Court · (1946) 11 AHC CK 0022
High Courts18 Nov 1946Dismissed
Chhajju and others Vs Jai Dayal and others
Allahabad High Court · (1946) 11 AHC CK 0008
High Courts17 Nov 1946
Ulfat Singh Vs Emperor
Allahabad High Court · (1946) 11 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts12 Nov 1946Dismissed
Ram Sewak Vs Emperor
Allahabad High Court · AIR 1948 All 17 : (1947) 17 AWR 263
Penal Code, 1860 (IPC) — Section 116
High Courts11 Nov 1946Dismissed
B. Ambika Sahi and Another Vs Emperor
Allahabad High Court · AIR 1948 All 80 : (1947) 17 AWR 70
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 406
High Courts07 Nov 1946Dismissed
Ram Ratan Gupta Vs P. H. F. DODD Esqr. A.D.M. and Another
Allahabad High Court · (1946) 11 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts07 Nov 1946Allowed
Hafiz Mohammad Ishaq and others Vs Chief Inspector of Stamps U.P. and others
Allahabad High Court · (1946) 11 AHC CK 0023
High Courts07 Nov 1946Allowed
Mohammad Ishaq and Others Vs Tub Chief Inspector of Stamps U.P. and Others
Allahabad High Court · (1946) 11 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 6B
High Courts07 Nov 1946
Musammat Annapurna Vs Additional District Magistrate, Cawnpore and Others
Allahabad High Court · (1946) 11 AHC CK 0006
High Courts01 Nov 1946Disposed Of
Ram Swaroop Vs Pratap Narain and Others
Allahabad High Court · AIR 1948 All 138
Agra Tenancy Act, 1926 — Section 44Evidence Act, 1872 — Section 11
High Courts01 Nov 1946
Dasi Ram and Another Vs Emperor
Allahabad High Court · (1946) 11 AHC CK 0016
Evidence Act, 1872 — Section 35
High Courts28 Oct 1946Dismissed
Sri Newas Vs Durga Prasad
Allahabad High Court · (1946) 10 AHC CK 0013
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts28 Oct 1946Dismissed
Har Prasad Vs Emperor
Allahabad High Court · (1946) 10 AHC CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 195Uttar Pradesh Municipalities Act, 1916 — Section 24(1)
High Courts22 Oct 1946Dismissed
Satdeo Koeri Vs Suraj Bali Singh and Another
Allahabad High Court · AIR 1948 All 16 : (1947) 17 AWR 30
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts21 Oct 1946
Nand Ram Agarwala Vs Emperor
Allahabad High Court · (1946) 10 AHC CK 0006
Cotton Cloth and Yarn (Control) Order, 1943 — Clause 10Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts18 Oct 1946Dismissed
Molvi Sayed Mohammad Rizwanullah Vs Kalp Nath and Others
Allahabad High Court · (1946) 10 AHC CK 0003
Agra Tenancy Act, 1926 — Section 50Contract Act, 1872 — Section 24Uttar Pradesh Tenancy Act, 1939 — Section 119
High Courts17 Oct 1946Dismissed
Rahmanul Hasan Vs Zahurul Hasan and another
Allahabad High Court · (1946) 10 AHC CK 0004
High Courts16 Oct 1946Dismissed
Raja Ram Vs Chotey Lal and Another
Allahabad High Court · (1946) 10 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 476B