High Courts21 Feb 1947Disposed Of
RAJA BAHADUR MAJOR RAJA DURGA NARAIN SINGH Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 235
Income Tax Act, 1922 — Section 66(1)United Provinces Tenancy Act, 1939 — Section 146
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,210 of 5,024
High Courts20 Feb 1947Allowed
Dal Chand and Others Vs Parshadi Lal
Allahabad High Court · (1947) 02 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts20 Feb 1947Dismissed
Raghunath Prasad Tandon Vs Budaun Electric Supply Co. Ltd.
Allahabad High Court · (1947) 02 AHC CK 0006
High Courts20 Feb 1947
UPPER INDIA CHAMBER OF COMMERCE CAWNPORE Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1947) 15 ITR 263
Companies Act, 1913 — Section 26Income Tax Act, 1922 — Section 66(1)
High Courts18 Feb 1947Dismissed
Ram Sup Singh and Others Vs Kalap Nath Singh and Others
Allahabad High Court · AIR 1948 All 33
High Courts18 Feb 1947Dismissed
Matlooob Ali Khan Vs Nabi Rasul Khan
Allahabad High Court · (1947) 02 AHC CK 0001
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 9
High Courts17 Feb 1947Dismissed
Bal Mokand Vs Jiwan Ram and Others
Allahabad High Court · AIR 1948 All 58 : (1947) 17 AWR 160
High Courts11 Feb 1947Dismissed
Narottam Das Vs Jagannath and Another
Allahabad High Court · AIR 1948 All 44 : (1947) 17 AWR 165
High Courts10 Feb 1947Dismissed
Brindraban Vs Shafiq Ahmad and Others
Allahabad High Court · AIR 1948 All 335 : (1947) 17 AWR 419
Encumbered Estates Act, 1934 — Section 4
High Courts07 Feb 1947Allowed
Kailash Nath Agarwal and Another Vs Emperor
Allahabad High Court · AIR 1947 All 436 : (1947) 17 AWR 266
Criminal Procedure Code, 1898 (CrPC) — Section 340, 352, 520, 526Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1947Dismissed
Anjuman Islamia Muzaffarnagar through Shrikh Ahmad Hasan Vs Mazahir Husain and Others
Allahabad High Court · (1947) 02 AHC CK 0018
Civil Procedure Code, 1908 (CPC) — Section 104Court Fees Act, 1870 — Section 6A
High Courts06 Feb 1947Dismissed
S. Mazahir Husain and others Vs Anjuman Islamia
Allahabad High Court · (1947) 02 AHC CK 0003
High Courts05 Feb 1947Dismissed
Prag Datt and Another Vs Hari Bahadur and Another
Allahabad High Court · (1947) 02 AHC CK 0019
Encumbered Estates Act, 1934 — Section 4Transfer of Property Act, 1882 — Section 58(c)
High Courts31 Jan 1947Dismissed
B. Budhram Rai Vs Benarsi Rai and Others
Allahabad High Court · AIR 1948 All 31 : (1947) 17 AWR 261
High Courts24 Jan 1947Dismissed
Abu Obaida Vs Jami Hasan
Allahabad High Court · AIR 1948 All 49 : (1947) 17 AWR 260
High Courts17 Jan 1947Allowed
Messers. Anti Ram Sah and Sons Bankers Alomora Vs Khushal Singh Hyanki
Allahabad High Court · (1947) 01 AHC CK 0007
United Provinces Debt Redemption Act, 1940 — Section 9
High Courts13 Jan 1947Allowed
Bhagirath and Others Vs Husaini and Others
Allahabad High Court · (1947) 01 AHC CK 0008
Agriculturists Relief Act — Section 33
High Courts13 Jan 1947Dismissed
Sheikh Qurban Vs Dhondha Misir and Others
Allahabad High Court · (1947) 01 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts07 Jan 1947Dismissed
District Board, Bijnor Vs Mohd. Abdul Salam
Allahabad High Court · (1947) 01 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 144Provincial Insolvency Act, 1920 — Section 75Registration Act, 1908 — Section 49
High Courts03 Jan 1947Allowed
Ganga Prasad and Others Vs Pran Dei Kunwari
Allahabad High Court · (1947) 01 AHC CK 0006
Agriculturists Relief Act — Section 33Uttar Pradesh Tenancy Act, 1939 — Section 110