COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,209 of 5,024

High Courts08 Apr 1947Dismissed

Chhote Vs Emperor

Allahabad High Court · (1947) 04 AHC CK 0006

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High Courts03 Apr 1947Dismissed

Bhondu Vs Ch. Raj Singh

Allahabad High Court · AIR 1948 All 60 : (1947) 17 AWR 295

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High Courts03 Apr 1947Dismissed

MAHABIR PRASAD MUNNA LAL Vs COMMISSIONER OF Income Tax.

Allahabad High Court · (1947) 17 AWR 309 : (1947) 15 ITR 393

Income Tax Act, 1922 — Section 66(1)

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High Courts01 Apr 1947Dismissed

Ch. Manphool Singh Vs Ch. Ram Bilas

Allahabad High Court · AIR 1948 All 99 : (1947) 17 AWR 287

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High Courts31 Mar 1947Dismissed

Bishan Dutt and Another Vs Emperor

Allahabad High Court · AIR 1948 All 50 : (1947) 17 AWR 196

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High Courts28 Mar 1947Dismissed

Hamid Khan Vs Emperor

Allahabad High Court · AIR 1948 All 59 : (1947) 17 AWR 196

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High Courts20 Mar 1947Disposed Of

Kaluram Kankaria Vs Commissioner of Income Tax

Allahabad High Court · AIR 1948 All 28 : (1947) 17 AWR 248

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High Courts20 Mar 1947Disposed Of

SETH KALURAM KANKARIA, IN RE.

Allahabad High Court · (1947) 15 ITR 209

Income Tax Act, 1922 — Section 66(1)Provincial Insolvency Act, 1920 — Section 53

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High Courts19 Mar 1947Allowed

COMMISSIONER OF Income Tax, U. P., C. P. AND BERAR Vs RAJA INDRAJIT PRATAP BHADUR SAHI.

Allahabad High Court · (1947) 15 ITR 390

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High Courts18 Mar 1947Dismissed

Ram Prasad and Another Vs Emperor

Allahabad High Court · (1947) 03 AHC CK 0014

Penal Code, 1860 (IPC) — Section 34

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High Courts18 Mar 1947

Kunwar Pal Vs Emperor

Allahabad High Court · (1947) 03 AHC CK 0013

Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 370

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High Courts13 Mar 1947Allowed

Ram Saran Vs Khushi Ram and Others

Allahabad High Court · (1947) 03 AHC CK 0002

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High Courts12 Mar 1947Dismissed

Sahdeo Roy and Another Vs Emperor

Allahabad High Court · AIR 1948 All 43 : (1947) 17 AWR 275

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High Courts10 Mar 1947Allowed

Bhola Nath and Others Vs Panna Lal

Allahabad High Court · (1947) 03 AHC CK 0007

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2

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High Courts08 Mar 1947Allowed

Chhote Vs Emperor

Allahabad High Court · (1947) 03 AHC CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 414

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High Courts05 Mar 1947Dismissed

Bal Krishna Maheshwari Vs Uma Shanker Mehrotra and another

Allahabad High Court · (1947) 03 AHC CK 0004

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High Courts04 Mar 1947Dismissed

Bishan Sarup Vs Ch. Richpal Singh

Allahabad High Court · AIR 1948 All 29 : (1947) 17 AWR 163

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High Courts27 Feb 1947Dismissed

Mt. Maharani Vs Emperor

Allahabad High Court · AIR 1948 All 7 : (1947) 17 AWR 273

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High Courts24 Feb 1947Allowed

Dipa Vs Emperor

Allahabad High Court · (1947) 02 AHC CK 0013

Penal Code, 1860 (IPC) — Section 304, 325

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High Courts21 Feb 1947Disposed Of

Durga Narain Singh Vs Commr. of Income Tax

Allahabad High Court · AIR 1948 All 10 : (1947) 17 AWR 303

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