High Courts25 Jun 1947Disposed Of
Emperor Vs Sumer Singh
Allahabad High Court · AIR 1948 All 78 : (1947) 17 AWR 342
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,208 of 5,024
High Courts25 Jun 1947Dismissed
Salet Singh Vs Bali Singh
Allahabad High Court · AIR 1948 All 114 : (1947) 17 AWR 294
High Courts23 Jun 1947Dismissed
Gaya Prasad and Others Vs Emperor
Allahabad High Court · AIR 1948 All 94 : (1947) 17 AWR 292
High Courts11 Jun 1947Dismissed
Burha and Others Vs Emperor
Allahabad High Court · AIR 1948 All 93 : (1947) 17 AWR 291
High Courts28 May 1947Allowed
Mukund Lal Vs Emperor
Allahabad High Court · (1947) 05 AHC CK 0015
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 148
High Courts23 May 1947Dismissed
Budha Rai and Others Vs Emperor
Allahabad High Court · AIR 1948 All 115 : (1947) 17 AWR 334
High Courts21 May 1947Allowed
Kripa Shankar Vs Emperor
Allahabad High Court · AIR 1948 All 26 : (1947) 17 AWR 290
High Courts15 May 1947Dismissed
Kashi Nath Vs Bhagwan Das and another
Allahabad High Court · AIR 1948 All 165 : (1947) 17 AWR 393
High Courts08 May 1947Dismissed
Motilal and Another Vs Emperor
Allahabad High Court · (1947) 05 AHC CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 561AGovernment of India Act, 1936 — Section 73
High Courts08 May 1947Dismissed
Sri Ram and Another Vs Emperor
Allahabad High Court · AIR 1948 All 106
High Courts08 May 1947Dismissed
Raghubans Kumari Ju Deo Vs Raghuraj Singh
Allahabad High Court · AIR 1948 All 81
High Courts08 May 1947Dismissed
Krishna Arpan Fund, Meerut Vs District Board, Meerut
Allahabad High Court · (1947) 05 AHC CK 0003
Transfer of Property Act, 1882 — Section 110Uttar Pradesh District Boards Act, 1922 — Section 21(K)
High Courts08 May 1947
Jagendra Nath Singh Vs Hira Sahu and Others
Allahabad High Court · AIR 1948 All 252
High Courts07 May 1947Dismissed
Chotey Lal and Another Vs Emperor
Allahabad High Court · AIR 1948 All 72 : (1948) 18 AWR 88
High Courts06 May 1947Dismissed
Raja Udeya Partap Singh and Another Vs Mst. Shiva Kumari Devi Alias Munnaji
Allahabad High Court · (1947) 05 AHC CK 0011
Oudh Settled Estates Act, 1900 — Section 15, 22
High Courts06 May 1947Dismissed
Jagdam Sahai Vs Emperor
Allahabad High Court · AIR 1948 All 12 : (1948) 18 AWR 92
High Courts05 May 1947Dismissed
Mst. Mahadei Vs Lachmi Narain and Others
Allahabad High Court · (1947) 05 AHC CK 0013
High Courts02 May 1947Dismissed
Ashfaqul Nabi Khan Vs K.B. Syed Raza Hussain and Others
Allahabad High Court · AIR 1948 All 62
High Courts17 Apr 1947Dismissed
KING EMPEROR Vs KASHI PRASAD.
Allahabad High Court · (1947) 17 AWR 280 : (1947) 15 ITR 450
Criminal Procedure Code, 1898 (CrPC) — Section 248Income Tax Act, 1961 — Section 52Penal Code, 1860 (IPC) — Section 177
High Courts17 Apr 1947Allowed
Raghunath Singh and Another Vs Naki Ram and Others
Allahabad High Court · AIR 1948 All 27