COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,229 of 5,024

High Courts23 Jul 1945Disposed Of

Babu Bhan Pratap Singh Vs Surat Singh

Allahabad High Court · (1945) 07 AHC CK 0010

Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5

High Courts20 Jul 1945Dismissed

Baddan Vs Emperor

Allahabad High Court · AIR 1946 All 253 : (1945) 15 AWR 367

High Courts19 Jul 1945

Mohammad Hussain Vs Emperor

Allahabad High Court · AIR 1946 All 146 : (1945) 15 AWR 298

High Courts18 Jul 1945

Dina Nath Vs Emperor

Allahabad High Court · AIR 1946 All 117 : (1945) 15 AWR 297

High Courts10 Jul 1945Dismissed

Bhurey Singh and others Vs Emperor

Allahabad High Court · (1945) 07 AHC CK 0011

High Courts28 Jun 1945Disposed Of

Hirdey Ram Vs Emperor

Allahabad High Court · AIR 1946 All 4 : (1945) 15 AWR 275

High Courts12 Jun 1945Dismissed

Abdul Qayum and Others Vs Emperor

Allahabad High Court · AIR 1945 All 430 : (1945) 15 AWR 233

Penal Code, 1860 (IPC) — Section 411, 429

High Courts10 Jun 1945Dismissed

Bhurey Singh and Others Vs Emperor

Allahabad High Court · AIR 1946 All 7 : (1945) 15 AWR 274

High Courts07 Jun 1945Allowed

Ram Kala Vs Emperor

Allahabad High Court · AIR 1946 All 191 : (1945) 15 AWR 287

High Courts05 Jun 1945Allowed

Roshan Lal and Others Vs Emperor

Allahabad High Court · AIR 1946 All 161 : (1945) 15 AWR 281

High Courts04 Jun 1945Dismissed

Emperor Vs Akbar and Others

Allahabad High Court · AIR 1946 All 223 : (1945) 15 AWR 230

High Courts22 May 1945Dismissed

Manohar Singh Vs Emperor

Allahabad High Court · AIR 1946 All 15 : (1945) 15 AWR 291

High Courts18 May 1945Allowed

Krishna Kumar Vs Emperor Through Municipal Board, Hardoi

Allahabad High Court · (1945) 05 AHC CK 0014

Uttar Pradesh Municipalities Act, 1916 — Section 155Uttar Pradesh Municipalities Act, 1916 — Section 155Uttar Pradesh Municipalities Act, 1916 — Section 155

High Courts11 May 1945Dismissed

Ram Prasad Singh and Others Vs Bachcha Singh and Others

Allahabad High Court · (1945) 05 AHC CK 0012

High Courts11 May 1945Allowed

Mohammad Ali Khan Vs Ahmad Ali Khan and Others

Allahabad High Court · AIR 1945 All 261 : (1945) 15 AWR 262

Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1898 (CrPC) — Section 145Religious Endowments Act, 1863 — Section 18

High Courts11 May 1945Allowed

Mt. Raghbiri Vs Lakhpat Singh

Allahabad High Court · AIR 1946 All 118 : (1946) 16 AWR 458

High Courts11 May 1945Disposed Of

Mt. Abbasunnisa Vs Mt. Nisar Fatma and Others

Allahabad High Court · AIR 1946 All 121 : (1946) 16 AWR 462

High Courts11 May 1945Dismissed

Mt. Khatoon Begam Vs Saghir Husain Khan

Allahabad High Court · AIR 1945 All 321 : (1945) 15 AWR 371

Encumbered Estates Act, 1934 — Section 4Provincial Insolvency Act, 1920 — Section 45

High Courts11 May 1945Allowed

Pirya Shanker and Another Vs M. Radhe Shiam and Others

Allahabad High Court · AIR 1946 All 109 : (1946) 16 AWR 75

High Courts11 May 1945

Munna Lal and Others Vs Chunni Lal

Allahabad High Court · AIR 1945 All 239 : (1945) 15 AWR 199

Contract Act, 1872 — Section 69Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 92