High Courts16 Apr 1945Disposed Of
Babu Ram Vs Amba Prasad
Allahabad High Court · AIR 1946 All 159 : (1945) 15 AWR 310
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,231 of 5,024
High Courts16 Apr 1945Dismissed
Sumeri Lal and Others Vs Khan Bahadur Raja Mohammad Amir Ahmad Khan Sahib
Allahabad High Court · (1945) 04 AHC CK 0003
High Courts13 Apr 1945
Debi Das and Others Vs Keshava Deo
Allahabad High Court · AIR 1945 All 423 : (1945) 15 AWR 243
High Courts12 Apr 1945Disposed Of
Bahori Lal and Another Vs Sri Ram and Another
Allahabad High Court · AIR 1946 All 139 : (1945) 15 AWR 363
High Courts12 Apr 1945Disposed Of
M. Liaqat Husain Vs Vinay Prakash and Another
Allahabad High Court · AIR 1946 All 156 : (1945) 15 AWR 272
High Courts12 Apr 1945
Digbijai Nath Vs Tirbeni Nath Tewari
Allahabad High Court · AIR 1946 All 12 : (1945) 15 AWR 369
High Courts11 Apr 1945Allowed
Sheo Prasad Sahu Vs Ram Chandar Prasad
Allahabad High Court · AIR 1946 All 362 : (1946) 16 AWR 132
High Courts09 Apr 1945Dismissed
Badloo Vs Thakur Inder Bikram Singh and Another
Allahabad High Court · (1945) 04 AHC CK 0035
Agriculturists Relief Act — Section 39Agriculturists Relief Act — Section 39Agriculturists Relief Act — Section 39
High Courts09 Apr 1945Dismissed
Bhagmal and Another (minors) through Mt. Parmeshwari Vs District Board
Allahabad High Court · AIR 1945 All 428 : (1945) 15 AWR 254
High Courts06 Apr 1945Dismissed
Suraj Mohan Dayal Vs Bhagwan Din
Allahabad High Court · (1945) 04 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Section 47Encumbered Estates Act, 1934 — Section 11(2)Limitation Act, 1963 — Article 122
High Courts06 Apr 1945Dismissed
Bidya Ram and Another Vs B. Jagdamba Prasad and Others
Allahabad High Court · AIR 1946 All 189 : (1945) 15 AWR 252
High Courts05 Apr 1945Dismissed
Roshan Bux Vs Abdul Aziz and Others
Allahabad High Court · AIR 1945 All 405 : (1945) 15 AWR 259
Town Area Act, 1914 — Section 7
High Courts05 Apr 1945Dismissed
Kamta Chaudhary Vs Lal Chandra Mool Pratap Bahadur Pal
Allahabad High Court · AIR 1945 All 284 : (1945) 15 AWR 138
Evidence Act, 1872 — Section 91Presidency Small Cause Courts Act, 1882 — Section 25
High Courts05 Apr 1945Dismissed
Raghubar Dayal Vs Bibi Kulsumunnissa
Allahabad High Court · AIR 1945 All 392 : (1945) 15 AWR 269
Civil Procedure Code, 1908 (CPC) — Section 11(6), 47
High Courts05 Apr 1945Dismissed
Lakshmi Chand Vs Seth Bhawani Shanker
Allahabad High Court · AIR 1945 All 394 : (1945) 15 AWR 250
High Courts04 Apr 1945
Nurul Hasan Vs Mahbub Bux and Others
Allahabad High Court · AIR 1945 All 202 : (1945) 15 AWR 197
High Courts03 Apr 1945Allowed
Taskhir Ahmad Vs Emperor
Allahabad High Court · AIR 1945 All 397 : (1945) 15 AWR 180
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts03 Apr 1945Disposed Of
Beni Prasad and Another Vs Gauhar Ali and Another
Allahabad High Court · AIR 1945 All 347 : (1945) 15 AWR 137
Uttar Pradesh Land Revenue Act, 1901 — Section 44
High Courts03 Apr 1945Dismissed
Chhotey Singh Vs Ramesh Chand and Others
Allahabad High Court · AIR 1946 All 195 : (1945) 15 AWR 267
High Courts03 Apr 1945Disposed Of
Allah Taala through Jamaludding Vs District Board of Pilibhit
Allahabad High Court · AIR 1945 All 273 : (1945) 15 AWR 235
Uttar Pradesh District Boards Act, 1922 — Section 188