High Courts12 Oct 1944Dismissed
M. Hari Prasad Tamta and Another Vs Mohan Lal Sah
Allahabad High Court · AIR 1945 All 64 : (1945) 15 AWR 16
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,241 of 5,024
High Courts12 Oct 1944Dismissed
Bisram Vs Kamta Prasad and Others
Allahabad High Court · (1944) 10 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts11 Oct 1944Dismissed
Rameshur Dayal Vs Amir Ali and Another
Allahabad High Court · (1944) 10 AHC CK 0016
High Courts11 Oct 1944Dismissed
Om Prakash and Another Vs Pt. Radhey Shyam Kathawachak and Others
Allahabad High Court · AIR 1945 All 55 : (1945) 15 AWR 57
High Courts10 Oct 1944Dismissed
Ganeshi Lal Vs Emperor Through Municipal Board
Allahabad High Court · (1944) 10 AHC CK 0022
High Courts10 Oct 1944Dismissed
Sheo Narain Vs Ram Khelawan
Allahabad High Court · (1944) 10 AHC CK 0005
Court Fees Act, 1870 — Section 7(v)(1)(d)
High Courts09 Oct 1944Dismissed
Rai Rajeshwar Bali Vs Kunwar Rajendra Bahadur Singh and Others
Allahabad High Court · (1944) 10 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts06 Oct 1944Dismissed
Rajendra Prasad and Others Vs Ganga Bux Singh and Another
Allahabad High Court · (1944) 10 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4
High Courts03 Oct 1944Dismissed
Ram Pratap Vs Emperor
Allahabad High Court · (1944) 10 AHC CK 0020
Penal Code, 1860 (IPC) — Section 302
High Courts02 Oct 1944Dismissed
Jitendra Mohan Singh Vs Thakurain Bindbasni Kunwar
Allahabad High Court · (1944) 10 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(2), 151
High Courts29 Sept 1944Disposed Off
Raja Mustafa Ali Khan Through The Special Manager Court of Wards Utraula District Gonda Vs The Commissioner of Income Tax U.P. and C.P.
Allahabad High Court · (1944) 09 AHC CK 0022
Income Tax Act, 1961 — Section 2(1)(a)Income Tax Act, 1961 — Section 2(1)(a)Income Tax Act, 1961 — Section 2(1)(a)
High Courts29 Sept 1944Disposed Of
Sardar Bahadur Sardar Singar Singh and Sons Vs The Commissioner of Income Tax U. P. and C. P. and Berar Lucknow
Allahabad High Court · (1944) 09 AHC CK 0019
Income Tax Act, 1961 — Section 66(3)
High Courts29 Sept 1944Disposed Off
Special Manager, Court of Wards Majgawan Estate, Gonda Vs The Commissioner of Income Tax, C. P. and U. P.
Allahabad High Court · (1944) 09 AHC CK 0018
Income Tax Act, 1961 — Section 66(1)
High Courts29 Sept 1944Allowed
Nageshwar Prasad and Another Vs Mata Prasad Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0017
Encumbered Estates Act, 1934 — Section 14, 9(5)(a)
High Courts29 Sept 1944
H.H. The Maharaja of Kapurthala Vs The Commissioner of Income Tax Central and United Provinces
Allahabad High Court · (1944) 09 AHC CK 0015
High Courts22 Sept 1944Allowed
Raj Ballam Ojha Vs Chandi Prasad Ojha and Others
Allahabad High Court · AIR 1945 All 59 : (1944) 14 AWR 295
High Courts21 Sept 1944Dismissed
Jagannath Vs Emperor
Allahabad High Court · AIR 1945 All 19 : (1944) 14 AWR 272
High Courts21 Sept 1944Allowed
Ambika Prasad Vs Kodai Upadhya
Allahabad High Court · AIR 1945 All 45 : (1944) 14 AWR 296
High Courts21 Sept 1944Dismissed
Scientific Apparatus and Chemical Works, Ltd. Vs B. Joti Prasad and Another
Allahabad High Court · AIR 1945 All 47 : (1945) 15 AWR 13
High Courts21 Sept 1944Dismissed
Sukhram Singh and Others Vs Emperor
Allahabad High Court · (1944) 09 AHC CK 0004
Penal Code, 1860 (IPC) — Section 302