High Courts02 Aug 1944Dismissed
B. Jamuna Prasad Vs Municipal Board
Allahabad High Court · AIR 1945 All 32 : (1944) 14 AWR 264
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,244 of 5,024
High Courts02 Aug 1944Allowed
Radha Kishan and Another Vs The Reserve Bank of India
Allahabad High Court · AIR 1945 All 29
Reserve Bank of India Act, 1934 — Section 28
High Courts01 Aug 1944Allowed
Ram Lal and Others Vs Emperor
Allahabad High Court · (1944) 08 AHC CK 0018
Penal Code, 1860 (IPC) — Section 302, 325
High Courts28 Jul 1944Dismissed
Prag Dutt Vs Kedar Nath and Others
Allahabad High Court · (1944) 07 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)
High Courts26 Jul 1944Dismissed
Parshotam Parshad Vs Taimur Ali Shah and Others
Allahabad High Court · AIR 1945 All 39 : (1944) 14 AWR 256
High Courts25 Jul 1944Allowed
Roop Kishore Vs United Provinces Government
Allahabad High Court · AIR 1945 All 24 : (1944) 14 AWR 255
High Courts21 Jul 1944
Chhote Lal Vs Emperor
Allahabad High Court · AIR 1945 All 16 : (1944) 14 AWR 246
High Courts19 Jul 1944Dismissed
Jai Raj Pande Vs Ram Jash Pande
Allahabad High Court · (1944) 07 AHC CK 0007
Oudh Rent Act, 1886 — Section 48(2)
High Courts10 Jul 1944Dismissed
Mohd. Ishaq and Others Vs Emperor
Allahabad High Court · AIR 1945 All 60 : (1945) 15 AWR 294
High Courts08 Jul 1944Disposed Of
Mt. Mumtaz-un-Nissa Begum Vs Sha Abu Sayeed and Others
Allahabad High Court · AIR 1945 All 35 : (1944) 14 AWR 250
High Courts20 May 1944Dismissed
Gogey and Others Vs Emperor
Allahabad High Court · (1944) 05 AHC CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 439(5)
High Courts13 May 1944Allowed
Durga Prasad and Others Vs Mst. Pana
Allahabad High Court · (1944) 05 AHC CK 0030
High Courts11 May 1944Dismissed
Mahadeo Prasad and Others Vs Ram Saran and Others
Allahabad High Court · (1944) 05 AHC CK 0024
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 May 1944Dismissed
Satgur Prasad Vs Mahant Har Kishan Das
Allahabad High Court · (1944) 05 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)Encumbered Estates Act, 1934 — Section 7
High Courts10 May 1944Dismissed
Hamid Ali Vs Manak Lal Nihal Chand and Others
Allahabad High Court · (1944) 05 AHC CK 0011
High Courts10 May 1944Allowed
Lal Surendra Bahadur Singh Vs Sarda Singh
Allahabad High Court · (1944) 05 AHC CK 0007
Contract Act, 1872 — Section 25Presidency Small Cause Courts Act, 1882 — Section 25Stayed Arrears of Rent (Remission) Act, 1989 — Section 3
High Courts10 May 1944Dismissed
Noor Mohammad Khan Vs Dewan Rameshwar Prasad Singh
Allahabad High Court · (1944) 05 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 May 1944Allowed
Sri Thakur Sitaramji Maharaj Brijman Mandir and Another Vs Raghunath Das
Allahabad High Court · AIR 1944 All 279 : (1944) 14 AWR 194
Court Fees Act, 1870 — Section 6A
High Courts09 May 1944Dismissed
Ode Ram Vs Chhida Singh
Allahabad High Court · AIR 1944 All 276 : (1944) 14 AWR 183
Contract Act, 1872 — Section 65Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 68
High Courts08 May 1944Allowed
Mt. Shah Jahan Begum and Others Vs Ibn Ali and Others
Allahabad High Court · AIR 1945 All 69 : (1944) 14 AWR 199