High Courts08 May 1944Allowed
Somnath Pandya Vs Municipal Board
Allahabad High Court · AIR 1944 All 235 : (1944) 14 AWR 174
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,245 of 5,024
High Courts05 May 1944Partly Allowed
Shri Thakur Rangji Maharaj Brajman Mandir Brindaban under management of Shri Swami Shri Niwas 108 Gordhan Ranga Chariji Maharaj Vs Mt. Gulkandi and Others
Allahabad High Court · AIR 1945 All 6 : (1944) 14 AWR 259
High Courts05 May 1944Dismissed
B. Gouri Shankarlal Vs Jamuna Prasad and Others
Allahabad High Court · AIR 1944 All 237 : (1944) 14 AWR 180
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts05 May 1944
Mohini Mohan and Others Vs Rahmat Ullah Khan and Others
Allahabad High Court · AIR 1944 All 241 : (1944) 14 AWR 175
Limitation Act, 1963 — Article 145
High Courts04 May 1944Dismissed
Mukat Lal and others Vs Santi Lal
Allahabad High Court · (1944) 05 AHC CK 0034
High Courts04 May 1944Dismissed
Ramzan Khan and Others Vs Jamaluddin and Others
Allahabad High Court · AIR 1944 All 272
Criminal Procedure Code, 1898 (CrPC) — Section 106, 145
High Courts04 May 1944Dismissed
Bhagwan Prasad Pande Vs Chandra Bali Pathak and others
Allahabad High Court · (1944) 05 AHC CK 0010
High Courts04 May 1944Dismissed
Ramzan Khan and others Vs Jamal Uddin and others
Allahabad High Court · AIR 1944 All 272
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 149
High Courts03 May 1944Dismissed
Liaqat Khan Vs Abdul Majid Khan
Allahabad High Court · AIR 1944 All 284 : (1944) 14 AWR 234
Agra Pre-emption Act, 1922 — Section 14Evidence Act, 1872 — Section 115
High Courts03 May 1944Dismissed
Ram Nath Upadhya Vs Sheo Naik Singh
Allahabad High Court · AIR 1944 All 249 : (1944) 14 AWR 227
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts03 May 1944Allowed
Narsingh Dube Vs Mt. Dhanesra Kuer
Allahabad High Court · AIR 1944 All 247 : (1944) 14 AWR 172
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 8
High Courts03 May 1944Allowed
Harkesh and another Vs Mangal Singh and another
Allahabad High Court · (1944) 05 AHC CK 0025
Transfer of Property Act, 1882 — Section 45
High Courts03 May 1944Dismissed
Kr. Aittar Singh Vs Mahabir Pal Singh and Others
Allahabad High Court · AIR 1944 All 213 : (1944) 14 AWR 174
Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts02 May 1944Dismissed
Kunj Behari Lal alias Kunji Lal Vs Kashi Prasad
Allahabad High Court · AIR 1944 All 236 : (1944) 14 AWR 169
High Courts01 May 1944Dismissed
Manmohan Das Vs Mt. Radha Rani and Others
Allahabad High Court · AIR 1944 All 288 : (1944) 14 AWR 197
Civil Procedure Code, 1908 (CPC) — Section 47Encumbered Estates Act, 1934 — Section 13
High Courts01 May 1944Dismissed
Sant Ram Misir Vs Ram Bilas Misir
Allahabad High Court · AIR 1944 All 283 : (1944) 14 AWR 219
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Debt Redemption Act, 1940 — Section 9
High Courts01 May 1944Allowed
Dauru and Another Vs Badri and Another
Allahabad High Court · AIR 1944 All 239 : (1944) 14 AWR 178
High Courts01 May 1944
Laxmi Pd. Singh alias Lallan Singh and Another Vs Kunai Singh and Others
Allahabad High Court · AIR 1944 All 251 : (1944) 14 AWR 179