High Courts13 Apr 1944Disposed Of
J.R.K. Wallace Vs Shafiq Husain Khan and Another
Allahabad High Court · (1944) 04 AHC CK 0041
Uttar Pradesh Tenancy Act, 1939 — Section 217, 236
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,247 of 5,024
High Courts13 Apr 1944Dismissed
Mt. Samiunnissa Vs Mt. Saida Khatun
Allahabad High Court · AIR 1944 All 202 : (1944) 14 AWR 156
High Courts13 Apr 1944Dismissed
Balwant Singh Vs Ram Charan Singh
Allahabad High Court · AIR 1944 All 188 : (1944) 14 AWR 134
High Courts13 Apr 1944Allowed
Bhagwati Prasad and Another Vs Collector of Etah and Others
Allahabad High Court · AIR 1944 All 218 : (1944) 14 AWR 133
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts13 Apr 1944Dismissed
Collector of Moradabad Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1944 All 225 : (1944) 14 AWR 132
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Apr 1944Dismissed
United Provinces through Collector of Muttra Vs Lala Sri Nath Das
Allahabad High Court · AIR 1944 All 216 : (1944) 14 AWR 238
High Courts11 Apr 1944Dismissed
Firm Banwari Lal Ram Bharosey Vs Firm Mansay Lakhansay and Co. and Others
Allahabad High Court · AIR 1945 All 22 : (1944) 14 AWR 241
High Courts11 Apr 1944Dismissed
Mt. Chauli alias Subhadra Devi Vs Mt. Meghoo and Others
Allahabad High Court · AIR 1945 All 268 : (1945) 15 AWR 244
High Courts11 Apr 1944Dismissed
Bohrey Lekh Raj Singh and Another Vs Bohre Sunder Ral and Others
Allahabad High Court · (1944) 04 AHC CK 0002
High Courts10 Apr 1944Disposed Of
Hamid Husain Khan Vs J.R.K. Wallace
Allahabad High Court · AIR 1944 All 200
High Courts06 Apr 1944Disposed Of
Hira Lal Vs Ratan Lal
Allahabad High Court · AIR 1944 All 293 : (1944) 14 AWR 192
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts06 Apr 1944Dismissed
Mst. Ram Kunwar Vs Mst. Beni Bai
Allahabad High Court · (1944) 04 AHC CK 0004
High Courts05 Apr 1944Allowed
Pyare Lal Vs Ram Sarup
Allahabad High Court · AIR 1944 All 221 : (1944) 14 AWR 131
Agra Tenancy Act, 1926 — Section 200Encumbered Estates Act, 1934 — Section 4
High Courts04 Apr 1944Dismissed
Mt. Jwala Devi Vs Bhrigunath Sahai
Allahabad High Court · AIR 1944 All 238 : (1944) 14 AWR 129
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts04 Apr 1944Dismissed
Thakur Prasad Kalwar Vs Ram Khelawan Kalwar
Allahabad High Court · AIR 1944 All 240 : (1944) 14 AWR 188
High Courts04 Apr 1944Disposed Of
India Steel and Wire Products Ltd. Vs Pt. Debi Prasad Malaviya
Allahabad High Court · AIR 1944 All 253 : (1944) 14 AWR 130
Arbitration Act, 1940 — Section 34Presidency Small Cause Courts Act, 1882 — Section 25
High Courts04 Apr 1944Allowed
Kishan Lal Vs Ram Chandar
Allahabad High Court · (1944) 04 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Apr 1944Dismissed
Kamta Nath Vs Chiranji Lal and Another
Allahabad High Court · AIR 1944 All 271 : (1944) 14 AWR 128
Court Fees Act, 1870 — Section 6A
High Courts30 Mar 1944Disposed Of
Sonai Pasi Vs Hira Lal
Allahabad High Court · AIR 1944 All 193(1) : (1944) 14 AWR 115
Agriculturists Relief Act, 1922 — Section 12Transfer of Property Act, 1882 — Section 92
High Courts29 Mar 1944
Parmeshari Vs Krishna Kumar
Allahabad High Court · AIR 1944 All 194 : (1944) 14 AWR 127