High Courts07 Mar 1944Allowed
Parmeswar Bux Singh Vs Bachcha Singh and Others
Allahabad High Court · (1944) 03 AHC CK 0007
Oudh Laws Act, 1876 — Section 10Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,249 of 5,024
High Courts03 Mar 1944Dismissed
Ahmad Ali Vs Joti Prasad
Allahabad High Court · AIR 1944 All 188(1) : (1944) 14 AWR 229
High Courts03 Mar 1944Dismissed
Baldeo Prasad and others Vs Sheosagar and another
Allahabad High Court · (1944) 03 AHC CK 0003
High Courts02 Mar 1944
Mehdi Raza Vs Bijai Ram
Allahabad High Court · AIR 1944 All 187 : (1944) 14 AWR 117
High Courts28 Feb 1944Dismissed
Deputy Commissioner I/c Subeha Estate, Under The Court of Wards Vs Anand Behari Lal
Allahabad High Court · (1944) 02 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 68Encumbered Estates Act, 1934 — Section 4Limitation Act, 1908 — Section 19
High Courts23 Feb 1944Allowed
Judhbir Singh and Another Vs Rameshwar Bakhsh Singh and Others
Allahabad High Court · (1944) 02 AHC CK 0011
Civil Procedure Code, 1908 (CPC) — Section 73Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts23 Feb 1944Dismissed
Lallu Singh and Others Vs Chandi and Others
Allahabad High Court · (1944) 02 AHC CK 0010
Oudh Rent Act, 1886 — Section 3(8)Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 4
High Courts23 Feb 1944Dismissed
Jagdish Narain Vs Gajadhar alias Gaya and Another
Allahabad High Court · (1944) 02 AHC CK 0004
Limitation Act, 1963 — Section 20Presidency Small Cause Courts Act, 1882 — Section 25
High Courts23 Feb 1944Allowed
Mehdi Hasan Mirza and Others Vs Gokul Chand and Others
Allahabad High Court · (1944) 02 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 46
High Courts18 Feb 1944Dismissed
Syed Mahbub Ali and Others Vs Syed Mohammad
Allahabad High Court · AIR 1944 All 212 : (1944) 14 AWR 121
High Courts16 Feb 1944Dismissed
Suraj Bux Singh Vs Lokendra Singh and Others
Allahabad High Court · AIR 1944 All 176 : (1944) 14 AWR 112
High Courts11 Feb 1944
A.M. Beechey Vs In the goods of William Beechey Late of Mussoorie deceased
Allahabad High Court · AIR 1944 All 119
Court Fees Act, 1870 — Section 19(1)
High Courts04 Feb 1944
Shyam Sunder Vs Thakur Sheoraj Singh
Allahabad High Court · (1944) 02 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 540Legal Practitioners Act, 1879 — Section 13Penal Code, 1860 (IPC) — Section 147
High Courts28 Jan 1944Dismissed
SURAJ NARAIN Vs SETH JHABHU LAL AND OTHERS.
Allahabad High Court · (1944) 14 AWR 91 : (1945) 13 ITR 13
Income Tax Act, 1961 — Section 54(1)
High Courts28 Jan 1944Dismissed
Suraj Narain Vs Seth Jhabbu Lal and Others
Allahabad High Court · AIR 1944 All 114
High Courts27 Jan 1944Dismissed
Bans Narain Vs Mt. Chandrani Kuer
Allahabad High Court · AIR 1944 All 130 : (1944) 14 AWR 99
High Courts20 Jan 1944Dismissed
Nageshwar Prasad Singh Vs Chhotey Lal and Others
Allahabad High Court · AIR 1944 All 91 : (1944) 14 AWR 53
High Courts13 Jan 1944Dismissed
Chief Inspector of Stamps Vs L. Kedarnath Murarka and Others
Allahabad High Court · AIR 1944 All 113 : (1944) 14 AWR 78
High Courts23 Dec 1943Disposed Of
GOVIND RAM TANSUKH RAI, IN RE.
Allahabad High Court · (1944) 12 ITR 450