High Courts20 Sept 1943Dismissed
Mohammad Rafi Vs Emperor
Allahabad High Court · AIR 1943 All 369 : (1943) 13 AWR 255
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,251 of 5,024
High Courts20 Sept 1943Allowed
Niranjan Lal Mittal Vs Emperor through Chandra Shekhar
Allahabad High Court · AIR 1944 All 40 : (1943) 13 AWR 286
High Courts15 Sept 1943Dismissed
Abdul Latif Vs Emperor
Allahabad High Court · AIR 1943 All 368 : (1943) 13 AWR 255
High Courts08 Sept 1943Dismissed
Mashkur Ahmad and Another Vs Mt. Zahur-ul-Nissa and Others
Allahabad High Court · AIR 1944 All 79 : (1944) 14 AWR 62
High Courts08 Sept 1943
Ramu Vs Kashi and Others
Allahabad High Court · AIR 1944 All 5 : (1943) 13 AWR 256
High Courts07 Sept 1943Dismissed
Abdul Ghafoor and Another Vs Emperor
Allahabad High Court · AIR 1943 All 367 : (1943) 13 AWR 254
High Courts06 Sept 1943
Lala Nand Lal Vs Sunder Lal and Others
Allahabad High Court · AIR 1944 All 17 : (1943) 13 AWR 236
High Courts02 Sept 1943Dismissed
Mt. Parbati Devi Vs Bansi Dhar and Others
Allahabad High Court · AIR 1943 All 360
High Courts01 Sept 1943Disposed Of
Chhadamrai and Others Vs Ram Naresh Misir and Others
Allahabad High Court · AIR 1943 All 337 : (1943) 13 AWR 213
High Courts01 Sept 1943Allowed
Lalit Kishore Vs Ram Prasad
Allahabad High Court · AIR 1943 All 362 : (1943) 13 AWR 233
High Courts26 Aug 1943Disposed Of
Mahmud Husain Khan Vs Radha Kishun
Allahabad High Court · AIR 1944 All 15 : (1943) 13 AWR 262
High Courts25 Aug 1943Allowed
L. Murari Lal Vs Governor-General in Council and Another
Allahabad High Court · AIR 1944 All 13 : (1943) 13 AWR 217
High Courts24 Aug 1943Dismissed
Sheikh Mohammad Zia Vs United Provinces
Allahabad High Court · AIR 1943 All 345 : (1943) 13 AWR 218
High Courts24 Aug 1943
Kapildeo Ahir Vs Sarat Kurmi and Another
Allahabad High Court · AIR 1943 All 378 : (1943) 13 AWR 216
High Courts19 Aug 1943Disposed Of
Mizaji Lal Vs Babu Ram
Allahabad High Court · AIR 1944 All 32 : (1943) 13 AWR 342
High Courts13 Aug 1943Allowed
Munni Lal Vs Emperor
Allahabad High Court · AIR 1943 All 344 : (1943) 13 AWR 215
High Courts13 Aug 1943
THE SECRETARY OF STATE FOR INDIA IN COUNCIL Vs RADHA SWAMI SAT SANG.
Allahabad High Court · (1945) 13 ITR 520
High Courts12 Aug 1943Dismissed
B. Madho Prasad and Others Vs B. Gauri Shanker Prasad and Another
Allahabad High Court · AIR 1943 All 358
High Courts12 Aug 1943Dismissed
Ram Das Vs Shri Ram Lakshman Janki through Mahant Ganga Das
Allahabad High Court · AIR 1943 All 352 : (1943) 13 AWR 189