COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,198 of 5,024

High Courts30 Aug 1948Allowed

Kashi Prasad Vs Rex

Allahabad High Court · AIR 1949 All 241

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High Courts30 Aug 1948Disposed Of

Nand Kishore Vs Khillan Singh and Others

Allahabad High Court · AIR 1949 All 714

Uttar Pradesh Tenancy Act, 1939 — Section 289(2)

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High Courts30 Aug 1948Dismissed

Malik Mohammad Shujaat Wali Khan Vs Mt. Salim Jahan Begam and Another

Allahabad High Court · AIR 1949 All 204

Agra Pre-emption Act, 1922 — Section 4(10)Transfer of Property Act, 1882 — Section 54

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High Courts30 Aug 1948Dismissed

Kunwar Singh and Others Vs Damodar Singh and Others

Allahabad High Court · AIR 1949 All 203 : (1948) 18 AWR 363

Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9

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High Courts30 Aug 1948

Ram Asray Vs Hira Lal

Allahabad High Court · AIR 1949 All 681

Transfer of Property Act, 1882 — Section 63A(1)

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High Courts26 Aug 1948Allowed

Meri Mal Vs Mt. Sharifan and Another

Allahabad High Court · AIR 1949 All 194

Evidence Act, 1872 — Section 92

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High Courts26 Aug 1948Disposed Of

Gulab Vs Madhusudan Lal

Allahabad High Court · AIR 1949 All 221

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High Courts26 Aug 1948

Ashraf Vs Karim Bux and Another

Allahabad High Court · AIR 1949 All 198

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts21 Aug 1948Disposed Of

Saraswati Prasad Vs Rex.

Allahabad High Court · (1949) CriLJ 666

Penal Code, 1860 (IPC) — Section 24, 405, 408, 409

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High Courts21 Aug 1948Disposed Of

Saraswati Prasad Vs Rex

Allahabad High Court · AIR 1949 All 412

Penal Code, 1860 (IPC) — Section 409

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High Courts18 Aug 1948Dismissed

Ram Sahai Vs Murli Dhar

Allahabad High Court · AIR 1949 All 509

Uttar Pradesh Tenancy Act, 1939 — Section 117

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High Courts18 Aug 1948

Bisheshwar Dayal Vs Zamin Ali and Others

Allahabad High Court · AIR 1949 All 269

Evidence Act, 1872 — Section 13Uttar Pradesh Tenancy Act, 1939 — Section 117, 192

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High Courts18 Aug 1948

Deputy Commissioner, Kheri Vs The President Notified Area Committee, Misrikh-cum-Nimsar

Allahabad High Court · AIR 1949 All 683

Uttar Pradesh Municipalities Act, 1916 — Section 337

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High Courts17 Aug 1948Dismissed

Banarsi Lal Vs Jagannath Prasad and another

Allahabad High Court · (1948) 08 AHC CK 0041

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High Courts17 Aug 1948Dismissed

Panchoo Jolaha Vs Mohammad Ismail and Another

Allahabad High Court · AIR 1949 All 263

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts17 Aug 1948Allowed

Munney Khan and Another Vs Mohammad Bakhsh

Allahabad High Court · AIR 1949 All 735

Agriculturists Relief Act — Section 33

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High Courts17 Aug 1948Dismissed

Jagannath Prasad and Another Vs Banarsi Lal

Allahabad High Court · (1948) 08 AHC CK 0028

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High Courts17 Aug 1948Disposed Of

Ratan Lal and Others Vs Rex

Allahabad High Court · AIR 1949 All 222

Criminal Procedure Code, 1898 (CrPC) — Section 423

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High Courts17 Aug 1948Allowed

Shiva Sagar Lal Vs Mata Din and others

Allahabad High Court · (1948) 08 AHC CK 0005

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High Courts13 Aug 1948Dismissed

Aman-O-Aman Bank Ltd. Vs Chandra Bali and Others

Allahabad High Court · AIR 1949 All 330 : (1948) 18 AWR 324

Uttar Pradesh Debt Redemption Act, 1940 — Section 11

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