High Courts10 Sept 1948Allowed
Nannhey Khan Vs Mt. Gomti and Others
Allahabad High Court · AIR 1949 All 289
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,197 of 5,024
High Courts10 Sept 1948
Hira Lal Vs Ram Prasad and Others
Allahabad High Court · AIR 1949 All 677
Evidence Act, 1872 — Section 65, 66
High Courts10 Sept 1948
Krishna Dhan Vs Ummatul Zohra Begam
Allahabad High Court · AIR 1949 All 209 : (1948) 18 AWR 338
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7General Clauses Act, 1897 — Section 10
High Courts09 Sept 1948
Jagannath Singh and Another Vs Pragi Kunwar and Others
Allahabad High Court · AIR 1949 All 448 : (1948) 18 AWR 365
High Courts09 Sept 1948
Sheomangal Singh Vs Birendra Bahadur Singh
Allahabad High Court · (1948) 09 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12(5)
High Courts08 Sept 1948Dismissed
Ram Harakh Singh Vs S. Mumtaz Husain and Another
Allahabad High Court · AIR 1949 All 679
Arbitration Act, 1940 — Section 21Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts07 Sept 1948Dismissed
Ram Kishan Vs Karam Singh and Another
Allahabad High Court · AIR 1949 All 673
Evidence Act, 1872 — Section 115
High Courts07 Sept 1948Allowed
Ahmed Sayed Vs Bashir Ahmed and Others
Allahabad High Court · AIR 1949 All 215
High Courts06 Sept 1948Allowed
Mohammad Hasnain and Another Vs Rex
Allahabad High Court · AIR 1949 All 351
Penal Code, 1860 (IPC) — Section 141, 143
High Courts06 Sept 1948Dismissed
Chandrika Vs Rex
Allahabad High Court · AIR 1949 All 176 : (1949) CriLJ 228
High Courts06 Sept 1948Dismissed
Mohammad Hasnain and Another Vs Rex.
Allahabad High Court · (1949) CriLJ 571
Penal Code, 1860 (IPC) — Section 114, 141, 142, 143, 148
High Courts03 Sept 1948Disposed Of
Jit Bahadur Singh and Another Vs Babu Singh and Others
Allahabad High Court · AIR 1949 All 541
Encumbered Estates Act, 1934 — Section 19
High Courts03 Sept 1948
Navin Chander Vs Mulu
Allahabad High Court · AIR 1949 All 175 : (1948) 18 AWR 360
Uttar Pradesh Tenancy Act, 1939 — Section 142
High Courts02 Sept 1948Dismissed
Ram Chandra Sahai and Others Vs Bishambhar
Allahabad High Court · AIR 1949 All 737
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts02 Sept 1948Allowed
Municipal Board Vs Sami Ullah
Allahabad High Court · AIR 1949 All 220 : (1948) 18 AWR 362 : (1949) CriLJ 331
High Courts02 Sept 1948Dismissed
Ganga Prasad Vs Prem Kumar Kohli
Allahabad High Court · (1948) 09 AHC CK 0002
High Courts31 Aug 1948Dismissed
Janardan Das Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1949 All 201
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts31 Aug 1948Dismissed
Bhagwati Prasad Vs Shiromani Sugar Mills, Ltd.
Allahabad High Court · (1948) 08 AHC CK 0012
High Courts31 Aug 1948
Sahu Madan Mohan Vs Tejram George Coronation Hindu School Association and Others
Allahabad High Court · AIR 1949 All 207 : (1948) 18 AWR 335
Court Fees Act, 1870 — Section 6ASuits Valuation Act, 1887 — Section 8
High Courts30 Aug 1948Dismissed
Payag Singh Vs Kamla Prasad and Another
Allahabad High Court · AIR 1949 All 432
Uttar Pradesh Tenancy Act, 1939 — Section 183