High Courts11 Aug 1948Dismissed

Ram Sarup and Another Vs Rex

Allahabad High Court · AIR 1949 All 218 : (1949) CriLJ 327

Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Industrial Disputes Act, 1947 — Section 21
High Courts23 Jul 1948Allowed

Dalip Singh Vs Rex

Allahabad High Court · AIR 1949 All 237 : (1948) 18 AWR 291

Penal Code, 1860 (IPC) — Section 366, 392
High Courts30 Jun 1948Dismissed

Harish Chandra Vs Rex

Allahabad High Court · AIR 1949 All 15 : (1949) CriLJ 31

Penal Code, 1860 (IPC) — Section 415, 416, 419, 420