High Courts14 Jun 1948Allowed

Jai Mangal Vs Rex

Allahabad High Court · AIR 1949 All 24 : (1948) 18 AWR 197 : (1949) CriLJ 87

Penal Code, 1860 (IPC) — Section 416, 420
High Courts14 Jun 1948Dismissed

Bhopan Vs Chhotey

Allahabad High Court · AIR 1949 All 23 : (1949) CriLJ 82

Penal Code, 1860 (IPC) — Section 498
High Courts24 May 1948Dismissed

Khyali Vs Emperor

Allahabad High Court · AIR 1948 All 430 : (1948) 18 AWR 177

Penal Code, 1860 (IPC) — Section 375
High Courts20 May 1948Dismissed

Aligarh Vs Puranmal

Allahabad High Court · (1948) 05 AHC CK 0012

United Provinces Prevention of Adulteration Act, 1912 — Section 4