High Courts01 Oct 1948Dismissed
Prohit Anandi Prasad and Others Vs Rex
Allahabad High Court · AIR 1949 All 322
Criminal Procedure Code, 1898 (CrPC) — Section 107, 514
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,196 of 5,024
High Courts01 Oct 1948
Prohit Anandi Prasad and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 516
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts29 Sept 1948Dismissed
Mt. Ram Kumari Vs Rex
Allahabad High Court · AIR 1949 All 329
Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Sept 1948
Mt. Ram Kumari Vs Rex.
Allahabad High Court · (1949) CriLJ 527
Penal Code, 1860 (IPC) — Section 201, 302, 502
High Courts24 Sept 1948Dismissed
Chandi Vs Kali Charan and Others
Allahabad High Court · AIR 1949 All 733
Evidence Act, 1872 — Section 90
High Courts22 Sept 1948Partly Allowed
Balbhaddar Tewari Vs Jai Ram Tewari and Others
Allahabad High Court · AIR 1949 All 325
Oudh Laws Act, 1876 — Section 3, 9
High Courts22 Sept 1948Dismissed
Behari Lal Vs Ram Swarup
Allahabad High Court · AIR 1949 All 265
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Sept 1948Dismissed
Mahabir and Others Vs Rex through Shamdhari
Allahabad High Court · AIR 1949 All 228 : (1949) CriLJ 338
Penal Code, 1860 (IPC) — Section 352, 447, 503
High Courts21 Sept 1948Allowed
Chief Inspector of Stamps Vs Suraj Karan
Allahabad High Court · (1948) 09 AHC CK 0004
High Courts20 Sept 1948
Suiti Devi and Another Vs Banarsidas Bhagwandas
Allahabad High Court · AIR 1949 All 703
Transfer of Property Act, 1882 — Section 116
High Courts15 Sept 1948Disposed Of
Satish Gupta Gurha and Another Vs Rex
Allahabad High Court · AIR 1949 All 147 : (1949) CriLJ 212
High Courts15 Sept 1948
Suraj Pal Singh Vs Sarjoo Prasad and Another
Allahabad High Court · AIR 1949 All 317
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts14 Sept 1948Dismissed
Kalapnath Singh Vs Surajpal Singh and Others
Allahabad High Court · AIR 1949 All 425
Evidence Act, 1872 — Section 16, 32(2)
High Courts14 Sept 1948Allowed
Abdul Shakur Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1949 All 427
Transfer of Property Act, 1882 — Section 90
High Courts14 Sept 1948Dismissed
Rati Ram Vs Shri Krishna and Others
Allahabad High Court · AIR 1949 All 257
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 52Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts14 Sept 1948Dismissed
Jugal Kishore and Others Vs Umrao Singh and Others
Allahabad High Court · AIR 1949 All 272
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts14 Sept 1948Allowed
Tej Kishan Vs Akhlaq Husain and others
Allahabad High Court · (1948) 09 AHC CK 0003
High Courts13 Sept 1948Allowed
Jumman Khan Vs Bhoorey Khan
Allahabad High Court · AIR 1949 All 161
Court Fees Act, 1870 — Section 7(iv)(f)Partnership Act, 1932 — Section 48Suits Valuation Act, 1887 — Section 8
High Courts10 Sept 1948Disposed Of
Saghir Ahmad Vs Rex
Allahabad High Court · AIR 1949 All 190 : (1948) 18 AWR 361 : (1949) CriLJ 243
Government of India Act, 1935 — Section 229