High Courts18 Nov 1948Dismissed
Allah Newaz Sheikh Vs Mt. Raqiya Bibi and Others
Allahabad High Court · AIR 1949 All 270
Encumbered Estates Act, 1934 — Section 11, 14
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,194 of 5,024
High Courts17 Nov 1948Disposed Of
Jiwa Ram and Others Vs Gangoli
Allahabad High Court · AIR 1949 All 392 : (1949) CriLJ 595
Penal Code, 1860 (IPC) — Section 109, 420, 462, 465, 471
High Courts15 Nov 1948Allowed
Bachan Singh Vs Ram Avadh
Allahabad High Court · AIR 1949 All 431
Stamp Act, 1899 — Section 61
High Courts09 Nov 1948Dismissed
Husain Bux Vs Mahiradhoaj Singh
Allahabad High Court · AIR 1949 All 288
Uttar Pradesh Tenancy Act, 1939 — Section 179, 256(3)
High Courts09 Nov 1948Allowed
Kalpu Ahir and Others Vs Mukat Nath
Allahabad High Court · AIR 1949 All 320
Uttar Pradesh Tenancy Act, 1939 — Section 109, 110
High Courts09 Nov 1948Allowed
Mt. Ram Piari and Others Vs Dankua
Allahabad High Court · AIR 1949 All 402 : (1949) CriLJ 655
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Nov 1948
Chief Inspector of Stamps Vs Sewa Sunder Lal
Allahabad High Court · AIR 1949 All 560
Court Fees Act, 1870 — Section 6B
High Courts08 Nov 1948Allowed
Official Receiver and Another Vs Makund Das
Allahabad High Court · AIR 1949 All 324
Court Fees Act, 1870 — Section 6B
High Courts08 Nov 1948Dismissed
Mathura Das Vs Hari Shanker and Another
Allahabad High Court · AIR 1949 All 306
Civil Procedure Code, 1908 (CPC) — Section 145, 151
High Courts08 Nov 1948
Dharam Nath Vs District Judge
Allahabad High Court · AIR 1949 All 642
Legal Practitioners Act, 1879 — Section 14
High Courts29 Oct 1948Dismissed
J.W. Peters Vs Ram Narain Mehrotra and Others
Allahabad High Court · AIR 1949 All 537
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14
High Courts29 Oct 1948Dismissed
Ram Kirpal Misir Vs Bhagwati Saran Misir
Allahabad High Court · AIR 1949 All 318
Civil Procedure Code, 1908 (CPC) — Section 116Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts29 Oct 1948
Faiyaz Haider and Others Vs L. Radhey Raman
Allahabad High Court · AIR 1949 All 691
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Oct 1948Allowed
S.G. Sardesai Vs The Provincial Government
Allahabad High Court · AIR 1949 All 395 : (1949) CriLJ 637
Government of India Act, 1935 — Section 175
High Courts28 Oct 1948Dismissed
Khurshid Ali Vs Lachman Singh and Others
Allahabad High Court · AIR 1949 All 660
Provincial Insolvency Act, 1920 — Section 28
High Courts27 Oct 1948Dismissed
Mahmud Hasan Khan and Others Vs Narain
Allahabad High Court · AIR 1949 All 210
Contract Act, 1872 — Section 9Transfer of Property Act, 1882 — Section 55(g)United Provinces Debt Redemption Act, 1940 — Section 9
High Courts27 Oct 1948Dismissed
Dila Ram and Others Vs Atma Ram and Others
Allahabad High Court · AIR 1949 All 225
Civil Procedure Code, 1908 (CPC) — Section 73Encumbered Estates Act, 1934 — Section 6
High Courts26 Oct 1948Dismissed
Khushal Vs Sheo Shankar and Another
Allahabad High Court · AIR 1949 All 672
High Courts26 Oct 1948Dismissed
Ram Kumar and Others Vs Damodar Das and Others
Allahabad High Court · AIR 1949 All 535
Court Fees Act, 1870 — Section 7(ivA)
High Courts25 Oct 1948
Bhondu Vs Rex.
Allahabad High Court · (1949) CriLJ 561
Evidence Act, 1872 — Section 158, 159