High Courts06 May 1949Dismissed

Ori and Others Vs Rex

Allahabad High Court · AIR 1952 All 453

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 149
High Courts12 Apr 1949Dismissed

Maiku Vs Ram Lal

Allahabad High Court · AIR 1952 All 430

Uttar Pradesh Municipalities Act, 1916 — Section 321, 321(2)