High Courts19 May 1949Allowed
Nanhey Mal Narottam Das Vs Rex through Lucknow Municipal Board
Allahabad High Court · AIR 1950 All 158
Uttar Pradesh Municipalities Act, 1916 — Section 299
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,187 of 5,024
High Courts18 May 1949Allowed
Basanti Devi Vs Rex
Allahabad High Court · AIR 1949 All 650 : (1949) CriLJ 991
High Courts18 May 1949Dismissed
Gajadhar Singh Vs Chunni and Others
Allahabad High Court · AIR 1949 All 621 : (1949) CriLJ 967
High Courts17 May 1949Dismissed
Purshottam Singh Vs Superintendent, Central Prison
Allahabad High Court · AIR 1950 All 4
Criminal Procedure Code, 1898 (CrPC) — Section 491Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1), 3(2)
High Courts12 May 1949Allowed
Rex Vs Mohd. Etizad Rasul Khan
Allahabad High Court · AIR 1953 All 266
Contempt of Courts Act, 1971 — Section 1
High Courts12 May 1949Allowed
Panna Lal and Others Vs Gobardhan Das
Allahabad High Court · AIR 1949 All 757
High Courts12 May 1949Dismissed
Nizamuddin and Others Vs Mangal Sen and Another
Allahabad High Court · AIR 1949 All 699
High Courts12 May 1949Disposed Of
Basudeva Vs Rex
Allahabad High Court · AIR 1949 All 513 : (1949) CriLJ 798
Civil Procedure Code, 1908 (CPC) — Section 35Government of India Act, 1935 — Section 100, 104, 205, 76
High Courts12 May 1949Dismissed
Gangeshwara Nand Giri Vs Som Giri and Another
Allahabad High Court · AIR 1949 All 718
High Courts11 May 1949Dismissed
Bishwanath Singh Vs Jannath Pandey and Others
Allahabad High Court · AIR 1952 All 643
Legal Practitioners (Fees) Act, 1926 — Section 4
High Courts11 May 1949Allowed
Mt. Sahodra Vs Ram Baboo and Others
Allahabad High Court · (1949) 05 AHC CK 0030
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 11(2), 30
High Courts11 May 1949Dismissed
Bal Jit and Others Vs Chand Kiran and Another
Allahabad High Court · AIR 1950 All 7
Limitation Act, 1908 — Article 125, 28, 3
High Courts10 May 1949Dismissed
Mt. Krishna Dei Vs Governor-General in Council and Others
Allahabad High Court · AIR 1950 All 1
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 41 Rule 4, 100, 101Land Acquisition Act, 1894 — Section 12, 18
High Courts10 May 1949Allowed
Mushtaq Ahmad and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 947
High Courts10 May 1949Allowed
Mushtaq Ahmad and Others Vs Rex
Allahabad High Court · AIR 1949 All 622
High Courts09 May 1949Dismissed
Radha Krishna Swami Vs Parshottam Das and Others
Allahabad High Court · AIR 1953 All 296
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 67, 92Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5, 6
High Courts09 May 1949Dismissed
Hira Lal and Others Vs Puran Chand and Others
Allahabad High Court · AIR 1949 All 685
High Courts06 May 1949Dismissed
Rahmat Ullah and Others Vs Maqsood Ahmad and Others
Allahabad High Court · AIR 1952 All 640