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Allahabad High Court judgments

1,00,467 judgments · page 4,186 of 5,024

High Courts05 Jul 1949Dismissed

Rex Vs Ram Dayal

Allahabad High Court · AIR 1950 All 134

Criminal Procedure Code, 1898 (CrPC) — Section 109, 162, 55Evidence Act, 1872 — Section 26
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High Courts29 Jun 1949Allowed

Bechey Lal Vs The State

Allahabad High Court · AIR 1952 All 667

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 161
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High Courts21 Jun 1949Allowed

Bishnath Rai Vs Rex

Allahabad High Court · AIR 1950 All 147 : (1950) 20 AWR 404

Criminal Procedure Code, 1898 (CrPC) — Section 103
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High Courts20 Jun 1949Dismissed

Rex Vs Goonga

Allahabad High Court · AIR 1950 All 143

Criminal Procedure Code, 1898 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 380
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High Courts10 Jun 1949Disposed Of

Bachchu Lal Gupta Vs Rex

Allahabad High Court · AIR 1951 All 404

Defence of India Act, 1946 — Section 1(4)Government of India Act, 1935 — Section 297
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High Courts31 May 1949Allowed

Jagannath Gupta Vs Rex

Allahabad High Court · AIR 1950 All 9

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 91
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High Courts26 May 1949Allowed

Babu Vs Rex.

Allahabad High Court · (1949) CriLJ 944

Penal Code, 1860 (IPC) — Section 436, 456
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High Courts25 May 1949Allowed

Maqbooluddin Vs Rex

Allahabad High Court · AIR 1950 All 5

Criminal Procedure Code, 1898 (CrPC) — Section 109(1), 529Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6
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