High Courts25 Aug 1949Allowed
Farid Ahmad and Others Vs Government of United Provinces
Allahabad High Court · AIR 1950 All 43
Limitation Act, 1908 — Article 142 , 144, 149
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,184 of 5,024
High Courts24 Aug 1949Dismissed
Padam Kumar Jain Vs Rex
Allahabad High Court · AIR 1950 All 132 : (1950) 20 AWR 20
Uttar Pradesh Maintenance of Public Order (Amendment and Proceedings Validation) Act, 1949 — Section 8Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 5
High Courts24 Aug 1949Allowed
Sheetal Baksh Singh and Others Vs Rex
Allahabad High Court · AIR 1950 All 184
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts22 Aug 1949Dismissed
Mt. Hajira Begum Vs Hamid Husain and Others
Allahabad High Court · AIR 1950 All 45
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2)
High Courts22 Aug 1949Dismissed
Ram Gulam and Another Vs Government of U.P.
Allahabad High Court · AIR 1950 All 206 : (1950) 20 AWR 56
Contract Act, 1872 — Section 148Government of India Act, 1935 — Section 176
High Courts19 Aug 1949Dismissed
Madan Lal and Others Vs Kali Prasad
Allahabad High Court · AIR 1950 All 108
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3Uttar Pradesh General Clauses Act, 1904 — Section 18
High Courts18 Aug 1949Dismissed
Mt. Ram Dei Vs Mt. Gyorsi and Others
Allahabad High Court · AIR 1950 All 76
High Courts18 Aug 1949Dismissed
Shri Thakurji Mahraj Thakur Dwara Vs Jangoo Singh and Others
Allahabad High Court · AIR 1950 All 105
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 76
High Courts12 Aug 1949Allowed
Kaniz Fatma and Another Vs Syed Amir Ali Kazim
Allahabad High Court · (1950) 20 AWR 10
High Courts11 Aug 1949Disposed Of
Suraj Bali and Others Vs Rang Bahadur Singh and Another
Allahabad High Court · AIR 1950 All 88 : (1950) 20 AWR 189
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60, 92
High Courts11 Aug 1949Dismissed
S.S. Yusuf Vs Rex
Allahabad High Court · AIR 1950 All 69
Government of India Act, 1915 — Section 59(2), 59(3)Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3, 3(1), 3(7), 4, 5
High Courts11 Aug 1949
Lakshmi Lal Vs Joshi Girdharji and Another
Allahabad High Court · AIR 1950 All 49
Agra Tenancy Act, 1926 — Section 2(13)Uttar Pradesh Agriculturists Relief Act, 1934 — Section 18, 2(13), 2(2), 34
High Courts11 Aug 1949
Lachmi Lal and Another Vs Babu Narain Das and Another
Allahabad High Court · AIR 1950 All 152
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30, 34, 39, 39(1)
High Courts10 Aug 1949Allowed
Narain Das Kasaudhan Vs Chhotu
Allahabad High Court · AIR 1950 All 90
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts10 Aug 1949Allowed
Ram Prasad and Another Vs Lala Hansraj and Another
Allahabad High Court · AIR 1950 All 106
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts09 Aug 1949Dismissed
Shafiq-ud-din Vs Lakhan Singh and Others
Allahabad High Court · AIR 1950 All 60
Limitation (Amendment) Act, 1927 — Section 21(3)Limitation Act, 1908 — Section 21Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts09 Aug 1949Dismissed
Chief Inspector of Stamps Vs Brij Raj Singh
Allahabad High Court · AIR 1950 All 55
High Courts09 Aug 1949Allowed
Central Bank of India Vs L. Narendrapal
Allahabad High Court · AIR 1950 All 52
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts09 Aug 1949Dismissed
H.K. Lodhi Vs L. Shyam Lal
Allahabad High Court · AIR 1950 All 100
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439Extradition Act, 1903 — Section 15, 7, 7(2), 8A
High Courts05 Aug 1949Dismissed
Mohan Lal and Others Vs Gokaran Singh and Others
Allahabad High Court · AIR 1950 All 87
Uttar Pradesh Encumbered Estates Act, 1934 — Section 9