High Courts28 Sept 1949Dismissed
SPECIAL MANAGER, COURT OF WARDS, NARAINDAS NARSINGHDAS Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1950) 18 ITR 204
Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,182 of 5,024
High Courts28 Sept 1949Allowed
Bhag Chand Vs Hanuman Mistri
Allahabad High Court · AIR 1952 All 396
Limitation Act, 1908 — Section 14, 4
High Courts27 Sept 1949Allowed
Dominion of India Vs Modi Sugar Mills Ltd. and Another
Allahabad High Court · AIR 1959 All 732
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts27 Sept 1949
HARDUTT RAY GAJADHAR RAM Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1950) 18 ITR 106
Contract Act, 1872 — Section 247Income Tax Act, 1961 — Section 66(1)Partnership Act, 1932 — Section 30
High Courts23 Sept 1949Dismissed
Narain Singh and Others Vs Har Bux Singh and Others
Allahabad High Court · AIR 1953 All 312
Oaths Act, 1873 — Section 9
High Courts20 Sept 1949Allowed
Devi Charan Lal and Others Vs B. Harcharan Lal and Others
Allahabad High Court · AIR 1952 All 665
Court Fees Act, 1870 — Article 11
High Courts19 Sept 1949Allowed
Komil Singh and Others Vs Rex
Allahabad High Court · AIR 1950 All 199 : (1950) 20 AWR 141
Public Gambling Act, 1867 — Section 5, 8
High Courts19 Sept 1949
Jagjit Singh and Others Vs Sankatha Singh and Another
Allahabad High Court · AIR 1950 All 675 : (1950) 20 AWR 565
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(2), Order 34 Rule 9, 148, 151Uttar Pradesh Agriculturists Relief Act, 1934 — Section 1, 16
High Courts16 Sept 1949Dismissed
Chief Inspector of Stamps Vs Shri Gopalji Maharaj
Allahabad High Court · AIR 1950 All 231 : (1950) 20 AWR 46
High Courts14 Sept 1949Allowed
Siddiq Ali and Another Vs Rex
Allahabad High Court · AIR 1950 All 119
Criminal Procedure Code, 1898 (CrPC) — Section 353, 537
High Courts13 Sept 1949Dismissed
Chitto Adhikari Vs Vidya Bhushan Sharma
Allahabad High Court · AIR 1952 All 455 : (1950) 20 AWR 81
Criminal Procedure Code, 1898 (CrPC) — Section 190, 203, 436, 439, 561A
High Courts13 Sept 1949Dismissed
Sir Iqbal Ahmad Vs Rex
Allahabad High Court · AIR 1950 All 162
Bar Councils Act, 1926 — Section 1(2), 14Government of India Act, 1935 — Section 229, 229(1), 229(2)Uttar Pradesh High Courts (Amalgamation) Order, 1948 — Article 8
High Courts13 Sept 1949Dismissed
Abdul Hamid Vs Juman
Allahabad High Court · AIR 1950 All 266
Criminal Procedure Code, 1898 (CrPC) — Section 417, 439, 439(1), 439(4)Penal Code, 1860 (IPC) — Section 403
High Courts12 Sept 1949Dismissed
Ram Saran Singh and Another Vs Prithipal Singh
Allahabad High Court · AIR 1950 All 224
High Courts12 Sept 1949
Keshar Singh and Others Vs Rex through Prem Ballabh Joshi
Allahabad High Court · AIR 1950 All 157 : (1950) 20 AWR 19
Penal Code, 1860 (IPC) — Section 441, 447
High Courts09 Sept 1949Dismissed
Baij Nath Singh and Others Vs Faqirey Singh and Others
Allahabad High Court · AIR 1950 All 190
High Courts09 Sept 1949Allowed
Rex Vs Daya Shankar Jaitly
Allahabad High Court · AIR 1950 All 167
Criminal Procedure Code, 1898 (CrPC) — Section 222, 222(2), 223, 225, 233Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 408, 477A
High Courts09 Sept 1949Dismissed
Jhagroo Khan Vs Mohd. Ishaq and Others
Allahabad High Court · AIR 1950 All 200
Oudh Land Revenue Act, 1878 — Section 40Oudh Laws Act, 1876 — Section 9
High Courts08 Sept 1949Dismissed
Md. Saadat Ali Khan Vs Mt. Badala
Allahabad High Court · AIR 1950 All 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Oudh Rent Act, 1886 — Section 127, 61
High Courts08 Sept 1949Dismissed
Krishna Gopal and Another Vs Ospal Singh and Others
Allahabad High Court · AIR 1950 All 229 : (1950) 20 AWR 135
Civil Procedure Code, 1908 (CPC) — Section 151, 152Uttar Pradesh Encumbered Estates Act, 1934 — Section 47, 49, 54Uttar Pradesh Encumbered Estates Rules — Rule 3