High Courts03 Nov 1949
Rafiuddin and Others Vs Mohd. Amin and Others
Allahabad High Court · AIR 1950 All 371 : (1950) 20 AWR 250
Pensions Act, 1871 — Section 4, 6
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,180 of 5,024
High Courts03 Nov 1949Allowed
Harchanda and Another Vs Rex
Allahabad High Court · AIR 1950 All 355
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 101, 102, 103, 18, 21Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts29 Oct 1949
K.B. Syed Ehrarul Hasan Khan Vs Mst. Fatima Khatoon and Others
Allahabad High Court · (1949) 10 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 151Encumbered Estates Act, 1934 — Section 4
High Courts28 Oct 1949Allowed
Sheo Narain Vs Bhallar
Allahabad High Court · AIR 1950 All 352 : (1950) 20 AWR 166
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 182, 231, 232, 233, 30
High Courts27 Oct 1949Dismissed
Ratan Lal Vs Madari and Another
Allahabad High Court · AIR 1950 All 237
Court Fees Act, 1870 — Article 1, 12
High Courts26 Oct 1949Disposed Of
MISHRIMAL GULABCHAND OF BEAWAR, IN RE.
Allahabad High Court · (1950) 18 ITR 75
Income Tax Act, 1961 — Section 16(1)(c), 24(1)
High Courts26 Oct 1949Dismissed
Sajjad Ali Vs Shahid Ali and Another
Allahabad High Court · AIR 1950 All 316
Easements Act, 1882 — Section 15Limitation Act, 1908 — Article 142, 144
High Courts26 Oct 1949Dismissed
Raj Kumar Vs Ved Roop Narain
Allahabad High Court · AIR 1950 All 293 : (1950) 20 AWR 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 9 Rule 9, 141, 151
High Courts26 Oct 1949Allowed
In Re: Income Tax Assessment of Misrimal Gulabchand of Beawar for the year 1944-45
Allahabad High Court · AIR 1950 All 270 : (1950) 20 AWR 51
Income Tax Act, 1922 — Section 10, 14(2), 24, 24(1), 6
High Courts26 Oct 1949Allowed
Rameshwar Kasudhan Vs Sheodin Kasudhan and Others
Allahabad High Court · AIR 1950 All 286
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12, 24, 25
High Courts26 Oct 1949Dismissed
Labanya Mayee Banerji Vs Phanindra Nath Banerji
Allahabad High Court · (1949) 10 AHC CK 0011
High Courts26 Oct 1949Allowed
Raghubar Dayal Singhal Vs Rex
Allahabad High Court · AIR 1950 All 241 : (1950) 20 AWR 26
Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 12
High Courts23 Oct 1949Allowed
Chemical Industrial and Pharmaceutical Laboratories Ltd. Vs Prasanta Rotan Dhan
Allahabad High Court · AIR 1950 All 258
Trade Marks Act, 1940 — Section 20
High Courts20 Oct 1949
Salar Bux Haji Ramzan Vs The Commissioner of Income Tax, U.P., C.P. and Berar
Allahabad High Court · AIR 1952 All 531 : (1952) 21 ITR 449
Excess Profits Tax Act, 1940 — Section 5Income Tax Act, 1961 — Section 4(1)
High Courts19 Oct 1949Dismissed
Shankar Vs Rex through Wahajuddin and Another
Allahabad High Court · (1949) 10 AHC CK 0042
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Oct 1949Disposed Of
L. Chadammi Lal Vs B. Govind Prasad and Others
Allahabad High Court · AIR 1950 All 245 : (1950) 20 AWR 71
Provincial Insolvency Act, 1920 — Section 53Uttar Pradesh Encumbered Estates Act, 1934 — Section 12, 14, 45, 45(1)
High Courts18 Oct 1949Dismissed
Sita Ram Vs Rex
Allahabad High Court · AIR 1950 All 232 : (1950) 20 AWR 400
Government of India Act, 1935 — Section 297
High Courts17 Oct 1949Dismissed
Shambhu Datta Vs Mst. Ram Raji
Allahabad High Court · AIR 1953 All 256
Uttar Pradesh Tenancy Act, 1939 — Section 35, 36
High Courts14 Oct 1949Dismissed
Rex Vs Prakash Chand
Allahabad High Court · (1949) 10 AHC CK 0041
Criminal Procedure Code, 1898 (CrPC) — Section 225Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts14 Oct 1949
Abdul Shakoor and Another Vs Rex
Allahabad High Court · AIR 1950 All 223 : (1950) 20 AWR 91
Criminal Procedure Code, 1898 (CrPC) — Section 263