High Courts11 Nov 1949Dismissed
Ramesh Chandra Vs Kanchan
Allahabad High Court · AIR 1950 All 340
Uttar Pradesh Tenancy Act, 1939 — Section 265(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,179 of 5,024
High Courts11 Nov 1949Dismissed
Dr. Ram Babu Saksena Vs Rex
Allahabad High Court · AIR 1950 All 342
Criminal Procedure Code, 1898 (CrPC) — Section 197, 491Extradition Act, 1903 — Section 15(1), 18, 7Independence Act, 1947 — Section 7(1)
High Courts11 Nov 1949
Chhotey Lal Vs Mr. Chatterji and Another
Allahabad High Court · (1949) 11 AHC CK 0014
Limitation Act, 1963 — Section 20Presidency Small Cause Courts Act, 1882 — Section 25
High Courts10 Nov 1949Allowed
Mst. Hirania Vs Sm. Ram Piari
Allahabad High Court · AIR 1950 All 367 : (1950) 20 AWR 164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115, 4Limitation Act, 1908 — Section 4
High Courts09 Nov 1949Dismissed
Kalyan Singh Vs L. Kunwar Sen
Allahabad High Court · AIR 1950 All 366 : (1950) 20 AWR 96
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(2), 5(4)
High Courts09 Nov 1949Disposed Of
Sampat Kumar Vs Moti and Others
Allahabad High Court · (1949) 11 AHC CK 0013
Agriculturists Relief Act — Section 10, 12
High Courts09 Nov 1949Dismissed
Tajju Khan Vs Mazhar Khan
Allahabad High Court · AIR 1952 All 614 : (1951) 21 AWR 173
High Courts08 Nov 1949Dismissed
Debi Bux Singh Vs Rex
Allahabad High Court · AIR 1950 All 299 : (1950) 20 AWR 121
Criminal Procedure Code, 1898 (CrPC) — Section 369, 439, 561A
High Courts08 Nov 1949
Shrimati Shanti Devi Vs Hamid Ali Khan and Others
Allahabad High Court · (1949) 11 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47
High Courts07 Nov 1949Disposed Of
L. Dwarka Das and Others Vs Ram Nath
Allahabad High Court · (1949) 11 AHC CK 0050
Agriculturists Relief Act — Section 33
High Courts07 Nov 1949Dismissed
Ram Chander Vs Rex
Allahabad High Court · AIR 1950 All 386
Arms Act, 1959 — Section 13, 20
High Courts04 Nov 1949Dismissed
Bhagawati Prasad Vs Ram Avadh and Others
Allahabad High Court · (1949) 11 AHC CK 0044
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Land Revenue Act, 1901 — Section 32
High Courts04 Nov 1949
Jagannath Ram Dayal Vs Commissioner of Income Tax, C.P. and Berar
Allahabad High Court · AIR 1950 All 322 : (1950) 20 AWR 124 : (1950) 18 ITR 375
Income Tax Act, 1922 — Section 3
High Courts04 Nov 1949Dismissed
Bhagwati Prasad Vs Ram Avadh and Others
Allahabad High Court · (1949) 11 AHC CK 0035
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Land Revenue Act, 1901 — Section 32
High Courts04 Nov 1949
Dalsukhrai Jaidayal Vs Commissioner of Income Tax and C.P. and Berar
Allahabad High Court · AIR 1950 All 255 : (1950) 20 AWR 47 : (1950) 18 ITR 546
Income Tax Act, 1922 — Section 24, 24(2), 66(1), 66(2)
High Courts03 Nov 1949Dismissed
Gaya Prasad and Others Vs Gulab Chand and Others
Allahabad High Court · (1949) 11 AHC CK 0041
Easements Act, 1882 — Section 60(b)
High Courts03 Nov 1949Dismissed
Mohd. Khadim Husain Khan Vs Kifayat Ali and Others
Allahabad High Court · (1949) 11 AHC CK 0030
Limitation Act, 1963 — Article 135
High Courts03 Nov 1949Dismissed
Surendra Nath Koley Vs A.R. Sinclair Day and Another
Allahabad High Court · AIR 1950 All 285 : (1950) 20 AWR 28
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Contempt of Courts Act, 1971 — Section 1
High Courts03 Nov 1949Dismissed
Chattram and Others Vs Tirloki and Others
Allahabad High Court · (1949) 11 AHC CK 0024
Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 89
High Courts03 Nov 1949Dismissed
Jagdish Singh and Others Vs Mehi Lal Mullah
Allahabad High Court · (1949) 11 AHC CK 0017
Oudh Rent Act, 1886 — Section 108(10)Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 242