High Courts22 Nov 1949Dismissed
C.S. Nataraja Pillai (now deceased) and Another Vs C.S. Subbaraya Chettiar
Allahabad High Court · (1949) 11 AHC CK 0023
Evidence Act, 1872 — Section 13, 41
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,178 of 5,024
High Courts22 Nov 1949
Gabdulal Tulsiram Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 302
Income Tax Act, 1922 — Section 25(4)
High Courts21 Nov 1949Dismissed
Mahanth Sudarsan Das Vs Mahanth Ram Kirpal Das and Others
Allahabad High Court · (1949) 11 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Nov 1949Dismissed
Surya Datt Dubey Vs Provincial Government and Another
Allahabad High Court · AIR 1950 All 307 : (1950) 20 AWR 127
Criminal Procedure Code, 1898 (CrPC) — Section 123AUttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1), 3(7)
High Courts21 Nov 1949Dismissed
Baiju Singh and Others Vs Kanh Kumar and Others
Allahabad High Court · AIR 1952 All 626
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts21 Nov 1949Dismissed
The Jwala Bank Ltd. Vs Shitla Parshad Singh
Allahabad High Court · AIR 1950 All 309 : (1950) 20 CompCas 238
Banking Companies Act, 1949 — Section 5(1)
High Courts21 Nov 1949Disposed Of
Kumar Chandra Bajpai Vs Rex
Allahabad High Court · AIR 1950 All 376 : (1950) 20 AWR 123
Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1)
High Courts21 Nov 1949
Dhanraji Vs Mubark and Another
Allahabad High Court · (1949) 11 AHC CK 0009
Agriculturists Relief Act — Section 12, 9
High Courts18 Nov 1949
In Re: Sonbarsa Kuer
Allahabad High Court · AIR 1950 All 319 : (1950) 20 AWR 173
Stamp Act, 1899 — Section 57
High Courts18 Nov 1949Dismissed
Dhurub Deo Mal and Others Vs Jai Mangal
Allahabad High Court · AIR 1950 All 305
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 24
High Courts18 Nov 1949Allowed
Chandra Mohan and Others Vs Raghunath Pd.
Allahabad High Court · AIR 1950 All 338 : (1950) 20 AWR 181
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 151
High Courts17 Nov 1949Dismissed
Sri Ram and Another Vs Harbans Lal and Others
Allahabad High Court · AIR 1952 All 399 : (1950) 20 AWR 289
Civil Procedure Code, 1908 (CPC) — Section 51Provincial Insolvency Act, 1920 — Section 59
High Courts17 Nov 1949Dismissed
Rex Vs L. Johari Mal and Another
Allahabad High Court · AIR 1950 All 337 : (1950) 20 AWR 248
Uttar Pradesh Sugar Factories Control Act, 1938 — Section 15(1), 27(5)
High Courts16 Nov 1949Dismissed
Hinga Vs Ali Sher and Others
Allahabad High Court · AIR 1952 All 628
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 10, 12
High Courts15 Nov 1949Dismissed
Suryapal Singh Creditor No. 5 Vs Kr. Nahar Singh and Others
Allahabad High Court · AIR 1950 All 311 : (1950) 20 AWR 92
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Uttar Pradesh Encumbered Estates Act, 1934 — Section 16
High Courts15 Nov 1949Dismissed
Hari Har Dut Singh Vs Deep Narain Prasad Pandey and Others
Allahabad High Court · AIR 1950 All 303 : (1950) 20 AWR 138
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(3), 3, 8
High Courts15 Nov 1949Dismissed
Raja Bajrang Bahadur Singh Vs The Rameshwar Baksh Singh and Others
Allahabad High Court · (1949) 11 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Limitation Act, 1963 — Section 22Uttar Pradesh Land Revenue Act, 1901 — Section 185
High Courts15 Nov 1949Dismissed
Basant Lal Vs Bidresh Behari and Others
Allahabad High Court · (1949) 11 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts15 Nov 1949Allowed
Abdul Waheed Alias Lallo Vs Rex through Nisar Ahmad
Allahabad High Court · (1949) 11 AHC CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 325
High Courts11 Nov 1949Allowed
Jai Ram Singh Vs Nand Kishore and Others
Allahabad High Court · (1949) 11 AHC CK 0048
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35