High Courts21 Dec 1949Allowed
Sm. Radha and Others Vs Sm. Gulzari and Others
Allahabad High Court · AIR 1952 All 462 : (1950) 20 AWR 317
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,176 of 5,024
High Courts20 Dec 1949Dismissed
Palak Dhari Vs Paras Nath
Allahabad High Court · AIR 1950 All 400
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 2, 7(3)
High Courts20 Dec 1949Allowed
Rupai Vs Goshain Ram Charandas
Allahabad High Court · AIR 1952 All 391 : (1950) 20 AWR 358
Limitation Act, 1908 — Article 182, 182(2)
High Courts20 Dec 1949
Sm. Safdari Begam Vs Ashfaq Husain Khan
Allahabad High Court · AIR 1952 All 538 : (1950) 20 AWR 367
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 148
High Courts20 Dec 1949Dismissed
Ram Kishna Vs Ramjanki Shiva Parbati Maharaj and Others
Allahabad High Court · AIR 1952 All 355 : (1950) 20 AWR 350
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, 115
High Courts19 Dec 1949Dismissed
Sharan Behari Lal and Others Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1953 All 276 : (1950) 20 AWR 296
Bar Councils Act, 1926 — Section 15Contract Act, 1872 — Section 23Legal Practitioners Act, 1879 — Section 6
High Courts19 Dec 1949Dismissed
Mohd. Sharif Khan Vs U.P. Government
Allahabad High Court · AIR 1953 All 274
Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 3
High Courts19 Dec 1949Dismissed
Fateh Chand Vs Daulat Chand
Allahabad High Court · AIR 1952 All 358
Religious Endowments Act, 1863 — Section 14
High Courts19 Dec 1949Dismissed
Niranjan Lal Bhargava Vs Mt. Ram Kali Devi
Allahabad High Court · AIR 1950 All 396
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, Order 41 Rule 33, Order 43 Rule 1, Order 6 Rule 17Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 2
High Courts16 Dec 1949Dismissed
Nand Lal Srivastava Vs Rex
Allahabad High Court · AIR 1950 All 377 : (1950) 20 AWR 205
Prevention of Corruption Act, 1947 — Section 6
High Courts16 Dec 1949Disposed Of
Mirza Dildar Husain and Others Vs Pahalwan and Others
Allahabad High Court · (1949) 12 AHC CK 0022
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Dec 1949Dismissed
Mohammad Sharif and Another Vs Rex
Allahabad High Court · AIR 1950 All 380
Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 439(1)Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Dec 1949Dismissed
Pt. Balmukand and Pt. Ganga Saran Vs Rex
Allahabad High Court · (1949) 12 AHC CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 350Penal Code, 1860 (IPC) — Section 447
High Courts14 Dec 1949Allowed
Sumer Vs Rex
Allahabad High Court · AIR 1950 All 398 : (1950) 20 AWR 203
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412
High Courts14 Dec 1949Dismissed
Azam Ali Vs Rex
Allahabad High Court · AIR 1950 All 412
Criminal Procedure Code, 1898 (CrPC) — Section 237, 238, 423, 439Penal Code, 1860 (IPC) — Section 116, 161
High Courts14 Dec 1949Dismissed
Madan and Others Vs Ala Bux
Allahabad High Court · (1949) 12 AHC CK 0026
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts14 Dec 1949Dismissed
Hing Raj Singh Vs Raja Bhagwati Bux Singh
Allahabad High Court · AIR 1952 All 427
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 100, 101
High Courts13 Dec 1949
Mohan Lal Vs Lachman Das Mohan Lal and Sons Ltd.
Allahabad High Court · AIR 1952 All 563 : (1950) 20 AWR 418
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 7, Order 26 Rule 8
High Courts13 Dec 1949Allowed
Amrit Lal Vs Rex
Allahabad High Court · AIR 1952 All 366 : (1950) 20 AWR 532
Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 235(2), 345, 345(6)Penal Code, 1860 (IPC) — Section 323, 374Uttar Pradesh Removal of Social Disablities Act, 1947 — Section 3, 6
High Courts13 Dec 1949Disposed Of
Raghunath Das Vs Babu Daya Sarup and Others
Allahabad High Court · AIR 1950 All 324 : (1950) 20 AWR 372
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 14, 20, 43