High Courts12 Jan 1950Dismissed
Kailash Pat Vs Goswami Brij Gopal and Another
Allahabad High Court · AIR 1950 All 405
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,175 of 5,024
High Courts11 Jan 1950Dismissed
Manohar Lal Gokul Prasad Vs Governor-General of India
Allahabad High Court · AIR 1952 All 648 : (1951) 21 AWR 27
Railways Act, 1890 — Section 72(1)
High Courts10 Jan 1950Dismissed
Lala Bhamandal Das Vs Pearey Lal
Allahabad High Court · (1950) 20 AWR 269
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(2)(a), 8
High Courts10 Jan 1950Dismissed
Arjun Singh Vs Sahu Maharaj Narain
Allahabad High Court · AIR 1950 All 415 : (1950) 20 AWR 162
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 32, Order 21 Rule 32(5)
High Courts10 Jan 1950Dismissed
Pearey Lal Vs Bhamandal Das
Allahabad High Court · AIR 1950 All 433
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(2), 8
High Courts06 Jan 1950Dismissed
Sardar Prasad Vs The Official Receiver and Another
Allahabad High Court · (1950) 20 AWR 267
Provincial Insolvency Act, 1920 — Section 53
High Courts05 Jan 1950Dismissed
Ganga Din Vs Gokul Prasad
Allahabad High Court · AIR 1950 All 407
Civil Procedure Code, 1908 (CPC) — Section 20, 9Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242
High Courts05 Jan 1950Allowed
Pokhan Singh and Another Vs Radhey Lal and Others
Allahabad High Court · AIR 1953 All 240 : (1952) 22 AWR 635
Court Fees Act, 1870 — Article 1, 2B, 7Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 23
High Courts05 Jan 1950
Ballu Thekedar and Lala Joga Sah Vs Thakur Dan Singh and Another
Allahabad High Court · (1950) 20 AWR 379
High Courts04 Jan 1950Dismissed
Fateh Singh Vs Rameshwar Prasad Bagla and Others
Allahabad High Court · AIR 1957 All 250
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 32 Rule 7
High Courts04 Jan 1950Allowed
Raja Ram Vs B. Hashmatullah and Another
Allahabad High Court · AIR 1950 All 410
High Courts02 Jan 1950Dismissed
Mohammad Maqsood all K.B. Vs Jagat Ram, B.
Allahabad High Court · (1950) 01 AHC CK 0024
High Courts23 Dec 1949Allowed
Gangadhar Vs State
Allahabad High Court · AIR 1952 All 580 : (1950) 20 AWR 356
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts23 Dec 1949Disposed Of
Mst. Ram Piari Vs Nand Kumar and Others
Allahabad High Court · (1949) 12 AHC CK 0012
Uttar Pradesh Debt Redemption Act, 1940 — Section 4
High Courts23 Dec 1949Dismissed
Mt. Radha Kunwar Vs Ram Narain and Others
Allahabad High Court · AIR 1952 All 587 : (1950) 20 AWR 354
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 124, 126, 135, 137Limitation Act, 1908 — Article 83
High Courts22 Dec 1949Dismissed
Mt. Chandi Devi Vs Deoki Nandan and Others
Allahabad High Court · AIR 1952 All 561 : (1950) 20 AWR 282
High Courts22 Dec 1949Disposed Of
Abul Hasan and Another Vs Rex
Allahabad High Court · AIR 1952 All 365 : (1950) 20 AWR 406
Criminal Procedure Code, 1898 (CrPC) — Section 438, 93C
High Courts22 Dec 1949Allowed
Zahinuddin Husain Vs Chokhey Lal and Others
Allahabad High Court · AIR 1952 All 662
Civil Procedure Code, 1908 (CPC) — Section 60(1)Transfer of Property Act, 1882 — Section 6
High Courts21 Dec 1949Dismissed
Durga Prasad Vs Dalpat Ram and Others
Allahabad High Court · AIR 1952 All 645
Limitation Act, 1908 — Article 182(5)Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 6
High Courts21 Dec 1949Dismissed
Narain Singh Vs Rex
Allahabad High Court · AIR 1952 All 621 : (1950) 20 AWR 360
Evidence Act, 1872 — Section 105, 106