High Courts01 Mar 1950
Pt. Pun Deb Vs Mst. Bishnuli
Allahabad High Court · (1950) 20 AWR 420
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,173 of 5,024
High Courts28 Feb 1950
Ram Oudh Vs Deokali
Allahabad High Court · (1950) 02 AHC CK 0001
Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts27 Feb 1950Allowed
Karim Bux Vs Rex
Allahabad High Court · AIR 1950 All 494 : (1950) 20 AWR 544
Criminal Procedure Code, 1898 (CrPC) — Section 197Evidence Act, 1872 — Section 3Prevention of Corruption Act, 1947 — Section 6
High Courts27 Feb 1950Dismissed
Pearey Lal Vs Rex
Allahabad High Court · AIR 1950 All 507
Criminal Procedure Code, 1898 (CrPC) — Section 197, 439Prevention of Corruption Act, 1947 — Section 6
High Courts24 Feb 1950Dismissed
Ganga Sahai Vs Bharat Bhan and Others
Allahabad High Court · AIR 1950 All 480 : (1950) 20 AWR 348
Societies Registration Act, 1860 — Section 3Succession Act, 1925 — Section 236
High Courts23 Feb 1950Allowed
Munnalal Vs D.P. Singh
Allahabad High Court · AIR 1950 All 455 : (1950) 20 AWR 481
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 499, 500
High Courts23 Feb 1950Allowed
Raizada Sumer Chand Jain Vs Lala Dip Chand Jain
Allahabad High Court · AIR 1950 All 443
Legal Practitioners (Fees) Act, 1926 — Section 3, 4
High Courts21 Feb 1950Dismissed
Brahmdutt Vs State
Allahabad High Court · AIR 1950 All 483 : (1950) 20 AWR 422
Criminal Procedure Code, 1898 (CrPC) — Section 351, 403, 526
High Courts20 Feb 1950Dismissed
Ajgoot Singh Vs Rex
Allahabad High Court · AIR 1950 All 490 : (1950) 20 AWR 485
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Feb 1950Dismissed
Mohammad Farooq Vs Rex through Tufail Ahmad
Allahabad High Court · AIR 1950 All 501 : (1950) 20 AWR 323
Arbitration Act, 1940 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 80, 91
High Courts20 Feb 1950Allowed
Shiromani Sugar Mills Ltd. Vs Debi Prasad
Allahabad High Court · AIR 1950 All 508
Companies Act, 1913 — Section 101, 30, 30(2), 38, 86Contract Act, 1872 — Section 18, 19Evidence Act, 1872 — Section 101, 102, 103
High Courts17 Feb 1950Allowed
Kanhaiya Lal Bhargava and Another Vs Banshi Lal and Others
Allahabad High Court · AIR 1950 All 444 : (1950) 20 AWR 338
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 151Uttar Pradesh Encumbered Estates Act, 1934 — Section 4, 45
High Courts16 Feb 1950Dismissed
Agra Province Zamindar Association Vs Prem Mohan Verma
Allahabad High Court · AIR 1950 All 447
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Societies Registration Act, 1860 — Section 6
High Courts16 Feb 1950Allowed
Karim Bux Vs Rex through Karimullah
Allahabad High Court · AIR 1950 All 464 : (1950) 20 AWR 346
Penal Code, 1860 (IPC) — Section 425, 427
High Courts16 Feb 1950
State Vs Kashi Prasad
Allahabad High Court · AIR 1950 All 486
Limitation Act, 1908 — Section 12
High Courts16 Feb 1950
State Vs Badruddin
Allahabad High Court · (1950) 20 AWR 345
Criminal Procedure Code, 1898 (CrPC) — Section 103Opium Act, 1878 — Section 9(a)Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts14 Feb 1950Disposed Of
Pratap Bahadur Singh Vs Dau Bahadur Singh and Others
Allahabad High Court · AIR 1952 All 581
Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts14 Feb 1950Dismissed
Ebadullah Khan Vs Municipal Board and Another
Allahabad High Court · AIR 1950 All 450 : (1950) 20 AWR 617
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84(1), Order 47 Rule 1
High Courts14 Feb 1950Allowed
Shib Charan Lal Vs Zalim Singh
Allahabad High Court · AIR 1950 All 530 : (1950) 20 AWR 313
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts10 Feb 1950Dismissed
Bindeshwari Ahir and Another Vs Bishwanath Singh and Others
Allahabad High Court · AIR 1950 All 421 : (1950) 20 AWR 321
Civil Procedure Code, 1908 (CPC) — Section 100, 86, 87Specific Relief Act, 1877 — Section 27