Civil Procedure Code, 1908 (CPC) — Section 9Land Acquisition Act, 1894 — Section 6, 6(3)Uttar Pradesh Town Improvement Act, 1919 — Section 23, 24, 40, 40(1), 42

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High Courts23 Mar 1950Allowed

Raman Lal Vs Bhagwan Das

Allahabad High Court · AIR 1950 All 583

Transfer of Property Act, 1882 — Section 105, 106, 111, 116

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High Courts22 Mar 1950

Wali Mohammad Chaudhari and Others Vs Jamal Uddin Chaudhari

Allahabad High Court · AIR 1950 All 524 : (1950) 20 AWR 507

Evidence Act, 1872 — Section 85

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High Courts22 Mar 1950Dismissed

Lunkush and Others Vs Rajendra Sahai

Allahabad High Court · AIR 1950 All 528 : (1950) 20 AWR 487

Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1908 — Article 144Uttar Pradesh Tenancy Act, 1939 — Section 180

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High Courts22 Mar 1950Allowed

Ganga Sahai Vs Nihal and Another

Allahabad High Court · AIR 1952 All 310

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94Limitation Act, 1908 — Article 120, 144Registration Act, 1908 — Section 2(9)

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High Courts22 Mar 1950Dismissed

Jagat Narain Prasad Sahu Vs Madhusudan Dass

Allahabad High Court · AIR 1952 All 327

Evidence Act, 1872 — Section 114Uttar Pradesh Revenue Manual — Rule 544, 545, 546

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High Courts21 Mar 1950Dismissed

Sri Niwas Tewari Vs Baleshwar Prasad Bhagat and Another

Allahabad High Court · AIR 1950 All 526

Limitation Act, 1908 — Article 135, 9

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High Courts21 Mar 1950Dismissed

Bohrey Mathura Prasad Vs Rex through Notified Area Commiitee

Allahabad High Court · AIR 1950 All 458 : (1950) 20 AWR 461

Uttar Pradesh Municipalities Act, 1916 — Section 185

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High Courts21 Mar 1950Allowed

Mt. Ram Piari Vs Nawab Singh and Others

Allahabad High Court · AIR 1950 All 496 : (1950) 20 AWR 547

Evidence Act, 1872 — Section 110Limitation Act, 1908 — Article 142, 144

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High Courts21 Mar 1950Allowed

Har Sahai and Others Vs Jugul Kishore and Others

Allahabad High Court · AIR 1952 All 206 : (1950) 20 AWR 685

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Uttar Pradesh Encumbered Estates Act, 1934 — Section 19(2), 24, 7

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High Courts21 Mar 1950Dismissed

Baboo and Others Vs Mt. Kirpa Dai and Another

Allahabad High Court · AIR 1950 All 488 : (1950) 20 AWR 575

Civil Procedure Code, 1908 (CPC) — Section 11, 115

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High Courts21 Mar 1950Dismissed

Rup Lal Vs Ram Swarup and Another

Allahabad High Court · AIR 1950 All 504 : (1950) 20 AWR 450

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 3

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High Courts20 Mar 1950Dismissed

Lala Bishambhar Nath Vs Parbhu Dayal and Rameshwar Prashad

Allahabad High Court · (1950) 20 AWR 429

Contract Act, 1872 — Section 23Presidency Small Cause Courts Act, 1882 — Section 25

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High Courts20 Mar 1950Allowed

Satish Chandra and Another Vs Jwala Prasad and Another

Allahabad High Court · AIR 1950 All 461 : (1950) 20 AWR 494

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 21 Rule 93, 9

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High Courts20 Mar 1950Allowed

Lal Madho Singh and Others Vs Abdul Qaiyum Khan

Allahabad High Court · AIR 1950 All 505

Specific Relief Act, 1877 — Section 55Uttar Pradesh Tenancy Act, 1939 — Section 3(8)Uttar Pradesh Village Abadi Act, 1948 — Section 4

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