High Courts06 Apr 1950Dismissed
Balwant Singh and Others Vs Umrao Singh and Others
Allahabad High Court · AIR 1952 All 334
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,170 of 5,024
High Courts06 Apr 1950Dismissed
Mahant Udai Pratap Gir and Another Vs Shanta Devi and Others
Allahabad High Court · (1956) 26 AWR 366
Succession Act, 1925 — Section 104, 119, 2
High Courts05 Apr 1950Dismissed
Chittan Singh Vs Sahib Dayal and Others
Allahabad High Court · AIR 1950 All 617
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts05 Apr 1950Allowed
Sunder Lal Vs Ram Sarup and Another
Allahabad High Court · AIR 1952 All 205 : (1951) 21 AWR 104
Contract Act, 1872 — Section 151
High Courts04 Apr 1950Allowed
B. Chotey Lal Vs Fazlul Rahman Khan
Allahabad High Court · AIR 1954 All 176
Uttar Pradesh Redemption Act, 1940 — Section 2(3), 21, 8
High Courts04 Apr 1950Dismissed
Gajraj Singh Vs Mt. Deohlu
Allahabad High Court · AIR 1952 All 331
Guardians and Wards Act, 1890 — Section 17
High Courts04 Apr 1950Allowed
Ghafoor Darzi Vs Ram Nath Misir and Another
Allahabad High Court · AIR 1950 All 655 : (1950) 20 AWR 646
Civil Procedure Code, 1908 (CPC) — Section 38, 47Limitation Act, 1908 — Article 182(4)
High Courts04 Apr 1950Dismissed
Raj Bahadur Singh Vs Ram Sumiran Misra and Others
Allahabad High Court · AIR 1950 All 692
Specific Relief Act, 1877 — Section 12United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12, 24
High Courts03 Apr 1950Dismissed
Mt. Wahidan Vs Rex
Allahabad High Court · AIR 1950 All 482
Criminal Procedure Code, 1898 (CrPC) — Section 531
High Courts30 Mar 1950Dismissed
Panchaiti Akhara Maha Nirvani Vs Bindeshri Prasad and Others
Allahabad High Court · AIR 1952 All 337
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts30 Mar 1950Dismissed
Hola Ram Vs State
Allahabad High Court · AIR 1950 All 485 : (1950) 20 AWR 465
Criminal Procedure Code, 1898 (CrPC) — Section 526Uttar Pradesh High Courts (Amalgamation) Order, 1948 — Article 14
High Courts30 Mar 1950Allowed
Mt. Anganyan and Others Vs Gurdat Singh and Others
Allahabad High Court · AIR 1952 All 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36Limitation Act, 1908 — Article 142, 144
High Courts29 Mar 1950Dismissed
Munir Khan Vs State
Allahabad High Court · AIR 1951 All 488 : (1950) 20 AWR 472
Criminal Procedure Code, 1898 (CrPC) — Section 14(2), 260Criminal Procedure Code, 1898 (CrPC) — Section 14(2), 260Criminal Procedure Code, 1898 (CrPC) — Section 14(2), 260
High Courts29 Mar 1950Allowed
Ram Narain Vs Salig Ram and Others
Allahabad High Court · AIR 1952 All 298
Transfer of Property Act, 1882 — Section 52Uttar Pradesh Land Revenue Act, 1901 — Section 162
High Courts29 Mar 1950Allowed
Municipal Board Vs State
Allahabad High Court · AIR 1952 All 209 : (1950) 20 AWR 474
Criminal Procedure Code, 1898 (CrPC) — Section 537United Provinces Prevention of Adulteration Act, 1912 — Section 12, 15(2)Uttar Pradesh Municipalities Act, 1916 — Section 50
High Courts29 Mar 1950Dismissed
Shiam Sunder Vs L. Pratap Chandra
Allahabad High Court · AIR 1952 All 330
Partnership Act, 1932 — Section 16, 46Trusts Act, 1882 — Section 51, 66, 94
High Courts29 Mar 1950Dismissed
Niranjan Lal Ram Chandra Vs Ram Swarup Bhagwan Singh and Another
Allahabad High Court · AIR 1952 All 449 : (1950) 20 AWR 659
High Courts28 Mar 1950Allowed
B. Govind Raj Sewak Singh and Another Vs Bebhuti Narain Singh
Allahabad High Court · AIR 1950 All 487 : (1950) 20 AWR 505
Companies Act, 1913 — Section 5Uttar Pradesh Debt Redemption Act, 1940 — Section 2(4)
High Courts28 Mar 1950Dismissed
Avadesh Bahadur Singh and Another Vs Mt. Ram Raj Kuar and Another
Allahabad High Court · AIR 1952 All 333
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 11(2), 47
High Courts24 Mar 1950Dismissed
Mata Badal Singh and Others Vs Hanwant Prasad Singh and Others
Allahabad High Court · AIR 1952 All 177