High Courts03 May 1950Dismissed
MAHESHWARI DEVI JUTE MILLS LTD. Vs COMMISSIONER OF Income Tax, U.P., C.P. AND BERAR.
Allahabad High Court · (1951) 19 ITR 507
Excess Profits Tax Act, 1940 — Section 21
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,168 of 5,024
High Courts03 May 1950Disposed Off
Shiva Shakti Saran Raghubir Saran Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 620 : (1950) 20 AWR 672 : (1951) 19 ITR 314
Income Tax Act, 1922 — Section 24B, 26, 26(2)
High Courts03 May 1950
Shamnath Mushran Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 612 : (1950) 20 AWR 578 : (1950) 18 ITR 840
Income Tax Act, 1922 — Section 4, 4A
High Courts03 May 1950Disposed Off
BHAGWAN DASS and SONS, CAWNPORE Vs COMMISSIONER OF Income Tax, U. P., C. P. AND BERAR.
Allahabad High Court · (1950) 18 ITR 524
Excess Profits Tax Act, 1940 — Section 21
High Courts03 May 1950Dismissed
Akbar Khan and Others Vs Abdul Ghafoor and Others
Allahabad High Court · AIR 1950 All 690
North Western Provinces Tenancy Act, 1901 — Section 44
High Courts03 May 1950
Maheshwari Devi Jute Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1951) 19 ITR 507
Income Tax Act, 1922 — Section 66(1)
High Courts03 May 1950
Shankhta Shukul Vs Sm. Govindi Devi
Allahabad High Court · AIR 1950 All 693 : (1950) 20 AWR 635
Agra Tenancy Act, 1926 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation (Amendment) Act, 1903 — Article 47
High Courts03 May 1950
Shiva Narayan Sharma Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 591 : (1950) 18 ITR 844
Income Tax Act, 1922 — Section 4A
High Courts02 May 1950Dismissed
Hira Lal Vs Pearey Lal and Others
Allahabad High Court · AIR 1952 All 272
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 May 1950Dismissed
Mishrimal Gulab Chand Vs The Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 548 : (1951) 20 ITR 91
Civil Procedure Code, 1908 (CPC) — Section 109Income Tax Act, 1922 — Section 24, 24(1), 66A(2)
High Courts02 May 1950
L. Subhkaran Seksaria Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 587 : (1950) 20 AWR 633 : (1950) 18 ITR 773
Income Tax Act, 1922 — Section 34
High Courts01 May 1950Dismissed
Chotey Lal Vs Sheo Shankar
Allahabad High Court · AIR 1951 All 478
Transfer of Property Act, 1882 — Section 111, 112, 113, 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Transfer of Property Act, 1882 — Section 111, 112, 113, 116
High Courts01 May 1950Dismissed
Sahadeo Singh Vs Kuber Nath Lal and Others
Allahabad High Court · AIR 1950 All 632
Agra Pre-emption Act, 1922 — Section 11, 4(10)Contract Act, 1872 — Section 2Limitation Act, 1908 — Article 10, 120
High Courts01 May 1950Partly Allowed
Jagdamba Misir Vs Ram Jit Singh and Others
Allahabad High Court · AIR 1953 All 253
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3, 3(2)
High Courts01 May 1950Dismissed
Mt. Ganga Devi Vs Bijai Singh
Allahabad High Court · AIR 1952 All 214 : (1950) 20 AWR 580
Special Marriage Act, 1954 — Section 22, 24Succession Act, 1925 — Section 33
High Courts01 May 1950Dismissed
Ram Kali Vs Gaya Prasad and Others
Allahabad High Court · AIR 1950 All 653
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 441, 451
High Courts28 Apr 1950Dismissed
Rameshwar Bux Singh and Others Vs Ganga Bux Singh and Others
Allahabad High Court · AIR 1950 All 598
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1Contract Act, 1872 — Section 45Limitation Act, 1908 — Section 22(1), 3
High Courts28 Apr 1950Dismissed
Azim Ullah Vs State
Allahabad High Court · AIR 1950 All 610 : (1950) 20 AWR 466
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 71Uttar Pradesh Excise Act, 1910 — Section 60, 70
High Courts28 Apr 1950Dismissed
Triloki Nath Vs State
Allahabad High Court · AIR 1950 All 657 : (1950) 20 AWR 592
Defence of India Rules, 1962 — Rule 81, 81(2)Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2), 5, 7, 8Government of India Act, 1935 — Section 297