High Courts13 Jul 1950Allowed
Badri and Another Vs State
Allahabad High Court · AIR 1952 All 211
Uttar Pradesh Panchayat Raj Act, 1947 — Section 1(3), 110, 56
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,166 of 5,024
High Courts12 Jul 1950Allowed
Nathwa and Others Vs State
Allahabad High Court · AIR 1951 All 452
Evidence Act, 1872 — Section 114, 133, 30, 9Penal Code, 1860 (IPC) — Section 149, 307, 399, 402Evidence Act, 1872 — Section 114, 133, 30, 9
High Courts10 Jul 1950Dismissed
Ajodhia Prasad Vs State
Allahabad High Court · AIR 1951 All 472
Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1)
High Courts07 Jul 1950
Satyapal Thaper Vs State
Allahabad High Court · AIR 1951 All 481
Penal Code, 1860 (IPC) — Section 170Criminal Procedure Code, 1898 (CrPC) — Section 235Criminal Procedure Code, 1898 (CrPC) — Section 235
High Courts06 Jul 1950Dismissed
Indra Jit Singh Vs Ram Pal Singh
Allahabad High Court · AIR 1951 All 371
Criminal Procedure Code, 1898 (CrPC) — Section 192
High Courts05 Jul 1950Dismissed
Ambika Baksh Singh Vs Bharosay
Allahabad High Court · AIR 1950 All 731
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 537
High Courts03 Jul 1950Dismissed
State Vs Ram Sia and Others
Allahabad High Court · AIR 1950 All 727 : (1950) 20 AWR 521
Criminal Procedure Code, 1898 (CrPC) — Section 363, 367
High Courts29 Jun 1950
Kashi Prasad Vs State
Allahabad High Court · AIR 1950 All 732 : (1950) 20 AWR 526
Penal Code, 1860 (IPC) — Section 235, 243
High Courts20 Jun 1950Allowed
M.M. Bashir Vs State
Allahabad High Court · AIR 1951 All 357 : (1950) 20 AWR 527
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 12, 3
High Courts16 Jun 1950Allowed
Manohar and Others Vs State
Allahabad High Court · AIR 1950 All 735 : (1950) 20 AWR 534
High Courts09 Jun 1950
Shafiq Ahmad and Abdul Razzaq Vs State
Allahabad High Court · (1950) 20 AWR 639
Criminal Procedure Code, 1898 (CrPC) — Section 514, 537
High Courts08 Jun 1950Disposed Off
Asha Ram Vs State
Allahabad High Court · AIR 1950 All 709
Constitution of India, 1950 — Article 22(1), 22(3), 22(5)Preventive Detention Act, 1950 — Section 12, 3, 7
High Courts07 Jun 1950Allowed
Mukandi Lal Vs State
Allahabad High Court · AIR 1952 All 212 : (1950) 20 AWR 649
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 263, 364, 439
High Courts05 Jun 1950Allowed
State Vs Bansu Singh and Others
Allahabad High Court · AIR 1951 All 246
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts31 May 1950Allowed
Ahmad Ali Vs State
Allahabad High Court · AIR 1951 All 459 : (1950) 20 AWR 531
Preventive Detention Act, 1950 — Section 3Preventive Detention Act, 1950 — Section 3Preventive Detention Act, 1950 — Section 3
High Courts31 May 1950Dismissed
Girishnarain Awasthy Vs The State
Allahabad High Court · AIR 1951 All 355
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts30 May 1950Dismissed
Indu Bhushan Ghosh and Another Vs The State
Allahabad High Court · AIR 1950 All 639
Criminal Procedure Code, 1898 (CrPC) — Section 196A, 196A(2), 197, 197(1), 233Penal Code, 1860 (IPC) — Section 107, 420, 477A, 511, 53
High Courts30 May 1950Dismissed
Babu Lal Vs The State
Allahabad High Court · AIR 1950 All 631
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts29 May 1950Dismissed
Mohd. Athar Rizvi Vs State
Allahabad High Court · AIR 1951 All 456
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3
High Courts26 May 1950Dismissed
Mohd. Ilyas Vs The State
Allahabad High Court · (1950) 05 AHC CK 0026
Evidence Act, 1872 — Section 27, 9