High Courts16 Aug 1950Allowed
Mst. Surji Vs Manki Ram
Allahabad High Court · (1951) 21 AWR 23
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,164 of 5,024
High Courts16 Aug 1950Allowed
Mt. Surji Vs Manki Ram
Allahabad High Court · AIR 1951 All 381 : (1951) 21 AWR 23
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Aug 1950Dismissed
Makhan Lal Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1952 All 437
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57, 57(2), 58
High Courts16 Aug 1950Dismissed
Badruzzaman Vs The State
Allahabad High Court · AIR 1951 All 16 : (1951) 21 AWR 50
Constitution of India, 1950 — Article 7
High Courts16 Aug 1950Allowed
Har Charan Lal Vs The Agra Municipal Board and Others
Allahabad High Court · AIR 1952 All 315
Limitation Act, 1908 — Section 18Transfer of Property Act, 1882 — Section 100Uttar Pradesh Municipalities Act, 1916 — Section 177
High Courts14 Aug 1950Allowed
R.B.L. Sheo Prasad Vs L. Darbari Lal
Allahabad High Court · (1950) 20 AWR 622
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14
High Courts11 Aug 1950Dismissed
Jiwan Singh Vs Subedar and Another
Allahabad High Court · AIR 1952 All 616 : (1951) 21 AWR 79
Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts11 Aug 1950Dismissed
Dau Dayal Vs Brij Mohan and Another
Allahabad High Court · AIR 1952 All 344
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3)Contract Act, 1872 — Section 23Easements Act, 1882 — Section 52
High Courts10 Aug 1950Dismissed
Abdul Ghafoor Vs Ganga Bux Singh
Allahabad High Court · (1950) 20 AWR 669
Registration Act, 1908 — Section 25, 73, 77
High Courts10 Aug 1950
Sm. Shakuntla Devi and Another Vs Harish Chandra and Another
Allahabad High Court · AIR 1952 All 602
Specific Relief Act, 1877 — Section 19
High Courts09 Aug 1950Dismissed
Raghubir and Others Vs Rex
Allahabad High Court · AIR 1951 All 365
Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 439Penal Code, 1860 (IPC) — Section 149, 302, 304, 323
High Courts09 Aug 1950Allowed
Gopal Vs Jagdish Singh and Others
Allahabad High Court · AIR 1951 All 413 : (1951) 21 AWR 219 : (1950) 20 AWR 630
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Uttar Pradesh Agriculturists Relief Act, 1934 — Section 34
High Courts08 Aug 1950Allowed
Ram Palhawan and Others Vs Ummedi Ahir
Allahabad High Court · AIR 1952 All 300
Limitation Act, 1908 — Article 148Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts08 Aug 1950Allowed
Sakhawat Husain Vs Rajjab and Another
Allahabad High Court · AIR 1951 All 424 : (1950) 20 AWR 642
Provincial Small Cause Courts Act, 1887 — Section 17Provincial Small Cause Courts Act, 1887 — Section 17Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Aug 1950Dismissed
Badri Prasad Vs Sheo Balak
Allahabad High Court · AIR 1951 All 358
Uttar Pradesh Tenancy Act, 1939 — Section 288
High Courts08 Aug 1950
Jagat Narain and Others Vs Radhey Shiam and Others
Allahabad High Court · (1950) 20 AWR 662
Limitation Act, 1908 — Section 28
High Courts07 Aug 1950Allowed
Mt. Bipti Vs Kali Din
Allahabad High Court · AIR 1951 All 420
Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts04 Aug 1950Allowed
Jai Dayal Pearey Lal Vs Chunni Lal Parsotam Dass and Another
Allahabad High Court · AIR 1951 All 359
Arbitration Act, 1940 — Section 14, 30, 5, 9
High Courts04 Aug 1950Dismissed
Firm Jawahar Lal Sundar Lal Vs Firm Jagdish Rai Baij Nath
Allahabad High Court · AIR 1951 All 335
Arbitration Act, 1940 — Section 23, 25, 8Civil Procedure Code, 1908 (CPC) — Section 10, 115