High Courts06 Sept 1950Dismissed
Kishan Lal Vs Lal Ram Chander
Allahabad High Court · AIR 1952 All 634 : (1951) 21 AWR 72
Transfer of Property Act, 1882 — Section 107, 116
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,163 of 5,024
High Courts06 Sept 1950
Hira Lal Vs Deputy Commissioner
Allahabad High Court · AIR 1951 All 483 : (1951) 21 AWR 14
Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106
High Courts06 Sept 1950
Mohammad Wasi and Another Vs State
Allahabad High Court · AIR 1951 All 441 : (1951) 21 AWR 80
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts01 Sept 1950Dismissed
Angney Lal Narain Das and Others Vs Angney Lal Munni Lal
Allahabad High Court · AIR 1951 All 400 : (1951) 21 AWR 276
High Courts01 Sept 1950Dismissed
Mt. Partaba and Others Vs Ganga Bux
Allahabad High Court · AIR 1951 All 417 : (1951) 21 AWR 244
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11, 151Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11, 151
High Courts31 Aug 1950Allowed
Madhusudan Lal Vs Sachchidanand Purshji Mahraj and Another
Allahabad High Court · AIR 1951 All 382
Specific Relief Act, 1877 — Section 56Uttar Pradesh Land Revenue Act, 1901 — Section 233, 234
High Courts31 Aug 1950Dismissed
Shori Lal Vs The State
Allahabad High Court · AIR 1952 All 193
Criminal Procedure Code, 1898 (CrPC) — Section 408, 435
High Courts28 Aug 1950Dismissed
Mannu Lal Vs Hanuman Singh
Allahabad High Court · AIR 1951 All 398 : (1951) 21 AWR 260
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Aug 1950Partly Allowed
Rameshar Nath and Others Vs Kedar Nath and Others
Allahabad High Court · AIR 1951 All 484
High Courts24 Aug 1950Dismissed
Inder Pal Singh Vs Sarnam Singh
Allahabad High Court · AIR 1951 All 823 : (1951) 21 AWR 91
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3Transfer of Property Act, 1882 — Section 5
High Courts24 Aug 1950Allowed
Banaras Bank Ltd., (In Liquidation) Vs Jyoti Bhushan Gupta and Another
Allahabad High Court · AIR 1951 All 362 : (1951) 21 CompCas 266
Civil Procedure Code, 1908 (CPC) — Section 39Companies Act, 1913 — Section 186, 199Limitation Act, 1908 — Article 182, 183
High Courts24 Aug 1950Dismissed
Abdul Hafiz Pahalwan Vs Dr. Bijai Dhari and Others
Allahabad High Court · AIR 1951 All 578
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 13
High Courts23 Aug 1950Dismissed
Mohammad Khan Vs Mohammad Salim Khan
Allahabad High Court · AIR 1951 All 392 : (1951) 21 AWR 237
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 148, 19Transfer of Property Act, 1882 — Section 60, 62
High Courts23 Aug 1950Dismissed
Ram Chand Vs Ram Swarup
Allahabad High Court · AIR 1952 All 654 : (1951) 21 AWR 358
Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(3), 15, 3
High Courts22 Aug 1950
Mt. Shyamrathi Kunwar Vs Dharam Deo Singh
Allahabad High Court · AIR 1951 All 428 : (1951) 21 AWR 94
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 23
High Courts21 Aug 1950Dismissed
Kamla Kant Misra Vs State
Allahabad High Court · AIR 1951 All 595 : (1951) 21 AWR 98
Essential Supplies (Temporary Powers) Act, 1946 — Section 17, 2
High Courts18 Aug 1950Dismissed
Mt. Rajpati Vs Jagmohan and Others
Allahabad High Court · AIR 1952 All 309
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 3
High Courts18 Aug 1950Dismissed
Nanku Vs Pathar Din
Allahabad High Court · AIR 1952 All 305
Limitation Act, 1908 — Article 144Uttar Pradesh Tenancy Act, 1939 — Section 180, 288
High Courts18 Aug 1950Allowed
Jhilatu Singh Vs Jadu Nath Singh and Others
Allahabad High Court · (1951) 21 AWR 101
Transfer of Property Act, 1882 — Section 43
High Courts17 Aug 1950Allowed
Narain Ram Kalwar Vs Ram Lalla Prasad and Others
Allahabad High Court · AIR 1951 All 433
Limitation Act, 1908 — Article 134Limitation Act, 1908 — Article 134Limitation Act, 1908 — Article 134