High Courts14 Sept 1950Dismissed
Mani Lal Vs Ganga Prasad and Another
Allahabad High Court · AIR 1951 All 832 : (1951) 21 AWR 20
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,162 of 5,024
High Courts14 Sept 1950
Sm. Chanda Devi Vs The Commissioner of Income Tax, C.P. and Berar
Allahabad High Court · AIR 1951 All 586 : (1950) 18 ITR 944
Income Tax Act, 1922 — Section 1, 16, 16(3)
High Courts13 Sept 1950Dismissed
Makka Lal Vs K.B. Raja Mohd Amir Ahmad Khan
Allahabad High Court · (1950) 09 AHC CK 0069
Transfer of Property Act, 1882 — Section 123
High Courts13 Sept 1950Allowed
Ahmad Zaki and Others Vs L. Shyam Lal
Allahabad High Court · AIR 1951 All 576 : (1950) 20 AWR 683
Uttar Pradesh Debt Redemption Act, 1940 — Section 8Uttar Pradesh Encumbered Estates Act, 1934 — Section 14, 7(1)
High Courts13 Sept 1950Disposed Of
Sat Prashan Singh Vs Shrimati Champa Devi
Allahabad High Court · (1951) 21 AWR 78
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts13 Sept 1950Dismissed
Mangal Misri Vs Ram Bahorse and Others
Allahabad High Court · (1950) 20 AWR 687
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12, 16, 19, 20
High Courts13 Sept 1950
Champa Devi Vs Sat Prashan Singh
Allahabad High Court · (1950) 20 AWR 645
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, Order 41 Rule 6(2)
High Courts12 Sept 1950Dismissed
Mt. Buggan and Others Vs Abdul Karim and Others
Allahabad High Court · AIR 1951 All 577 : (1951) 21 AWR 185
Uttar Pradesh Municipalities Act, 1916 — Section 319(1), 321(2)
High Courts12 Sept 1950Dismissed
Gainda Lal Vs Ram Singh and others
Allahabad High Court · (1950) 09 AHC CK 0031
High Courts12 Sept 1950Dismissed
Nandoo Singh Vs Ganga Saran and Others
Allahabad High Court · AIR 1951 All 340 : (1951) 21 AWR 81
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts12 Sept 1950Allowed
Qadir Salamat Ullah Vs Governor-General in Council and Another
Allahabad High Court · AIR 1951 All 438
Evidence Act, 1872 — Section 106Railways Act, 1890 — Section 72Evidence Act, 1872 — Section 106
High Courts12 Sept 1950
Mst. Suggan and Others Vs Abdul Karim and Others
Allahabad High Court · (1950) 20 AWR 682
Uttar Pradesh Municipalities Act, 1916 — Section 319
High Courts11 Sept 1950Allowed
Raja Ram Chopra Vs The State
Allahabad High Court · AIR 1951 All 460
Criminal Procedure Code, 1898 (CrPC) — Section 167, 438Criminal Procedure Code, 1898 (CrPC) — Section 167, 438Criminal Procedure Code, 1898 (CrPC) — Section 167, 438
High Courts11 Sept 1950Dismissed
Manzoor Ali Usmani Vs Mt. Lal Devi and Another
Allahabad High Court · AIR 1951 All 396 : (1951) 21 AWR 67
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1948 — Section 15, 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15
High Courts08 Sept 1950
Jhamman Lal Vs Parma Nand
Allahabad High Court · AIR 1951 All 451 : (1951) 21 AWR 76
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 41 Rule 1Court Fees Act, 1870 — Article 10, 4Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 41 Rule 1
High Courts08 Sept 1950Dismissed
Ram Samujh and Another Vs Kirpa Dutt and Others
Allahabad High Court · AIR 1951 All 408 : (1951) 21 AWR 216
Limitation Act, 1908 — Article 120
High Courts08 Sept 1950Dismissed
Allah Banda and Another Vs Lala Mato Ram
Allahabad High Court · AIR 1951 All 850 : (1951) 21 AWR 230
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Sept 1950
Darshan Lal and Others Vs Harkesh Singh and Others
Allahabad High Court · AIR 1951 All 338
Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 54
High Courts07 Sept 1950Dismissed
Raj Kuer Vs Rajendra Bahadur Singh and Others
Allahabad High Court · AIR 1951 All 443
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 9Transfer of Property Act, 1882 — Section 122, 53, 53(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 9
High Courts07 Sept 1950Dismissed
Mt. Mojibunisa Bibi and Others Vs Kadir Bux
Allahabad High Court · AIR 1951 All 380
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 4, 39, 39(1), 42Limitation Act, 1908 — Article 182