High Courts26 Apr 1950Dismissed
Ballabh Dass Vs Rex
Allahabad High Court · AIR 1950 All 667 : (1950) 20 AWR 469
Criminal Procedure Code, 1898 (CrPC) — Section 514
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,169 of 5,024
High Courts25 Apr 1950Disposed Off
Ganga Sahai Umrao Singh Vs Commissioner of Excess Profits Tax
Allahabad High Court · AIR 1950 All 595 : (1950) 20 AWR 595 : (1950) 18 ITR 988
Excess Profits Tax Act, 1940 — Section 10A
High Courts25 Apr 1950Dismissed
Fateh Bahadur Singh Vs Ram Deo
Allahabad High Court · AIR 1950 All 540
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 45, 45(3)
High Courts25 Apr 1950Dismissed
State and Others Vs Bansu and Others
Allahabad High Court · AIR 1950 All 669
Criminal Procedure Code, 1898 (CrPC) — Section 259, 350, 350(1), 403
High Courts24 Apr 1950Dismissed
Rameshwar Baksh Singh and Others Vs Ganga Bux Singh and Others
Allahabad High Court · (1950) 20 AWR 584
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Contract Act, 1872 — Section 45
High Courts24 Apr 1950Dismissed
Kunwar Bhadur and Others Vs Bhagwati Prasad and Others
Allahabad High Court · AIR 1950 All 660
Uttar Pradesh Tenancy Act, 1939 — Section 242
High Courts24 Apr 1950Dismissed
Sheo Dhari Pandey Vs Nand Kumar Pandey
Allahabad High Court · AIR 1950 All 699 : (1950) 20 AWR 652
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts20 Apr 1950Dismissed
Abdul Aziz Vs State
Allahabad High Court · AIR 1950 All 611 : (1950) 20 AWR 529
Constitution of India, 1950 — Article 227(1)Uttar Pradesh Panchayat Raj Act, 1947 — Section 52, 56
High Courts17 Apr 1950Allowed
Devi Nath Vs Ram Datt and Others
Allahabad High Court · AIR 1950 All 664 : (1950) 20 AWR 530
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts14 Apr 1950Dismissed
Bhajju Lal and Others Vs Bechey Singh and Others
Allahabad High Court · AIR 1950 All 665
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts13 Apr 1950Dismissed
Gopal Singh and Others Vs Hukam Singh and Another
Allahabad High Court · AIR 1950 All 644
Civil Procedure Code, 1908 (CPC) — Section 65Evidence Act, 1872 — Section 18, 21
High Courts13 Apr 1950
Mrs. Chandramani Dubey and Another Vs Rama Shankar Dubey and Others
Allahabad High Court · AIR 1951 All 529
Christian Marriage Act, 1872 — Section 5, 88Transfer of Property Act, 1882 — Section 122
High Courts12 Apr 1950Allowed
Abhilakh Ram Vs B. Uma Shanker
Allahabad High Court · AIR 1950 All 666 : (1950) 20 AWR 509
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14Uttar Pradesh General Clauses Act, 1904 — Section 1(3), 4(10), 5
High Courts11 Apr 1950Dismissed
Badri Prasad Vs Mata Prasad and Another
Allahabad High Court · AIR 1950 All 663
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
High Courts11 Apr 1950Dismissed
Rudrapal Singh Vs Rex, through Shankar Singh
Allahabad High Court · AIR 1950 All 609
Penal Code, 1860 (IPC) — Section 415, 417
High Courts11 Apr 1950Allowed
The State of Uttar Pradesh Vs Bati and Others
Allahabad High Court · AIR 1950 All 625
Criminal Procedure Code, 1898 (CrPC) — Section 35, 369, 398(2), 561APenal Code, 1860 (IPC) — Section 64, 69
High Courts10 Apr 1950Dismissed
Ram Datt Singh and Another Vs Ajodhia Singh and Others
Allahabad High Court · AIR 1952 All 446 : (1951) 21 AWR 16
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts10 Apr 1950Dismissed
Chotey Lal Vs Mt. Durga Bai
Allahabad High Court · AIR 1950 All 661 : (1950) 20 AWR 506
Easements Act, 1882 — Section 60Registration Act, 1908 — Section 2(7), 49Transfer of Property Act, 1882 — Section 105, 107
High Courts10 Apr 1950Allowed
Mahabal Singh and Another Vs Ram Raj and Others
Allahabad High Court · AIR 1950 All 604 : (1950) 20 AWR 624
Avadh Rent Act, 1886 — Section 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Tenancy Act, 1939 — Section 2, 44
High Courts10 Apr 1950
Badri Prasad and Another Vs Shankar Lall
Allahabad High Court · AIR 1950 All 713
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 8