High Courts20 Mar 1950Allowed
Hukum Tej Pratap Singh Vs Collector of Etah in charge of Estates of Rani Bhagwan Kuer
Allahabad High Court · AIR 1953 All 766
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,172 of 5,024
High Courts17 Mar 1950Dismissed
Amir Mohammad Khan and Others Vs Mohammad Ahsan Khan and Others
Allahabad High Court · AIR 1950 All 491 : (1950) 20 AWR 500
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts16 Mar 1950Dismissed
Muhamad Hasan Khan Vs L. Bhikhari Lal and Others
Allahabad High Court · AIR 1950 All 534 : (1950) 20 AWR 551
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1
High Courts15 Mar 1950Allowed
Mrs. Annie Baron Vs B.K. Baron
Allahabad High Court · AIR 1950 All 516
Divorce Act, 1869 — Section 22
High Courts14 Mar 1950Allowed
Prithi Singh Vs Ganesh Pd. Singh
Allahabad High Court · AIR 1951 All 462
Civil Procedure Code, 1908 (CPC) — Section 16Transfer of Property Act, 1882 — Section 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 18, 30
High Courts14 Mar 1950Dismissed
Jagannath Prasad and Others Vs Pirthial Singh Pirthial Singh Vs Jagannath Prasad and Others
Allahabad High Court · (1950) 20 AWR 691
Oudh Rent Act, 1886 — Section 108(10)Uttar Pradesh Tenancy Act, 1939 — Section 183, 391
High Courts14 Mar 1950Allowed
Kr. Rajendra Bahadur Singh Vs Kr. Roshan Singh and Another
Allahabad High Court · AIR 1950 All 592 : (1950) 20 AWR 455
Contract Act, 1872 — Section 10, 56, 65, 73
High Courts14 Mar 1950Dismissed
Ram Harsh Tewari and Another Vs Rex, through Rang Ramanuj Prasad Narain Singh
Allahabad High Court · AIR 1950 All 465 : (1950) 20 AWR 451
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 465
High Courts13 Mar 1950
Ram Nagina Rai Vs District Magistrate
Allahabad High Court · AIR 1950 All 500 : (1950) 20 AWR 412
Criminal Procedure Code, 1898 (CrPC) — Section 123, 123AUttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3, 3(3)
High Courts13 Mar 1950Dismissed
Bansi Dhar Vs Rameshwar and Others
Allahabad High Court · AIR 1952 All 562 : (1950) 20 AWR 689
High Courts10 Mar 1950Dismissed
Makund Lal Vs Gopal Das
Allahabad High Court · AIR 1950 All 536
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 3, 148, 149
High Courts10 Mar 1950Allowed
Sita Ram Vs Sharda Narain Singh and Another
Allahabad High Court · AIR 1950 All 682 : (1951) 21 AWR 188
Transfer of Property Act, 1882 — Section 92
High Courts09 Mar 1950Dismissed
Thakur Pd. and Another Vs Rasool Bux and Another
Allahabad High Court · AIR 1950 All 489 : (1950) 20 AWR 471
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)
High Courts02 Mar 1950Partly Allowed
Nageshar Ram and Another Vs Bansbahadur Singh and Another
Allahabad High Court · AIR 1950 All 532 : (1950) 20 AWR 676
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 60
High Courts02 Mar 1950Allowed
Jhagru Kurmi Vs State
Allahabad High Court · AIR 1950 All 497 : (1950) 20 AWR 453
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts02 Mar 1950Dismissed
Raghunath Singh and Others Vs State
Allahabad High Court · AIR 1950 All 471
Criminal Procedure Code, 1898 (CrPC) — Section 238, 423, 439Penal Code, 1860 (IPC) — Section 391, 395, 40, 427
High Courts02 Mar 1950Dismissed
R.N. Seth Vs Girja Shanker Srivastava
Allahabad High Court · AIR 1952 All 819
Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1948 — Section 10Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 16, 2, 3Uttar Pradesh General Clauses Act, 1904 — Section 21
High Courts01 Mar 1950Dismissed
Ram Charan Vs Shri Radha Kishan Ji and Another
Allahabad High Court · AIR 1951 All 242
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1908 — Article 170, 5
High Courts01 Mar 1950Dismissed
Punn Deb Vs Mt. Bishnuli
Allahabad High Court · AIR 1950 All 454
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts01 Mar 1950
Mardan and Others Vs Rex
Allahabad High Court · AIR 1950 All 478
Criminal Procedure Code, 1898 (CrPC) — Section 350(3), 423(1), 528(2)