High Courts09 Feb 1950Allowed
B. Bhuwan Bhushan Shah Vs B. Balbhaddar Das and Another
Allahabad High Court · AIR 1950 All 460 : (1950) 20 AWR 341
Court fees Act, 1870 — Section 7(1), 7(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,174 of 5,024
High Courts07 Feb 1950Dismissed
Ram Gopal and Others Vs Official Receiver, Judge''s Court and Others
Allahabad High Court · AIR 1950 All 479
Provincial Insolvency Act, 1920 — Section 54, 54(1)
High Courts07 Feb 1950Allowed
Jagdish Singh and Another Vs Mulaim Singh and Others
Allahabad High Court · AIR 1950 All 529 : (1950) 20 AWR 295
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(4), 4
High Courts07 Feb 1950Dismissed
Ram Gopal and Others Vs Official Receover Judges''s Court and Others
Allahabad High Court · (1950) 20 AWR 315
Provincial Insolvency Act, 1920 — Section 54
High Courts07 Feb 1950Dismissed
Rex Vs Genda Singh and Others
Allahabad High Court · AIR 1950 All 525
Criminal Procedure Code, 1898 (CrPC) — Section 498, 499
High Courts06 Feb 1950Dismissed
Ram Alam Lal and Others Vs Dukhan and Others
Allahabad High Court · AIR 1950 All 427 : (1950) 20 AWR 204
Arbitration Act, 1940 — Section 33, 39(IV)
High Courts04 Feb 1950Dismissed
Tilakdhari Misra Vs Dhondha Ahir
Allahabad High Court · AIR 1950 All 439 : (1950) 20 AWR 427
Limitation Act, 1908 — Article 142, 144, 29Uttar Pradesh Tenancy Act, 1939 — Section 180, 180(1)
High Courts03 Feb 1950Allowed
Suraj Bali Vs Ram Chandra and Others
Allahabad High Court · (1950) 20 AWR 606
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts03 Feb 1950Allowed
Shri Krishna Vs Sm. Saraswati Devi
Allahabad High Court · AIR 1950 All 499 : (1950) 20 AWR 335
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts31 Jan 1950Dismissed
Bohra Kishori Lal Vs Bohra Misri Lal and Others
Allahabad High Court · AIR 1950 All 403 : (1950) 20 AWR 537
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 32(1)(a), 34, 41
High Courts31 Jan 1950Dismissed
Amir Khan Vs State
Allahabad High Court · AIR 1950 All 423 : (1950) 20 AWR 328
Arms Act, 1959 — Section 15, 27Evidence Act, 1872 — Section 35, 65General Clauses Act, 1897 — Section 3(37)
High Courts31 Jan 1950
Rex Vs B.S. Nayyar
Allahabad High Court · AIR 1950 All 549
Contempt of Courts Act, 1971 — Section 1
High Courts30 Jan 1950Dismissed
Narain Vs Basdeo
Allahabad High Court · AIR 1950 All 437 : (1950) 20 AWR 351
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 92
High Courts25 Jan 1950Allowed
Bidha Ram and Others Vs Chhidda
Allahabad High Court · AIR 1950 All 430
Transfer of Property Act, 1882 — Section 58
High Courts25 Jan 1950Allowed
Pheru Ahir and Another Vs Mangru Gandaria and Others
Allahabad High Court · AIR 1950 All 449 : (1950) 20 AWR 573
Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242, 59
High Courts24 Jan 1950Allowed
Bishambhar Prasad Vs Rex
Allahabad High Court · AIR 1952 All 312
Penal Code, 1860 (IPC) — Section 161
High Courts24 Jan 1950Allowed
Mohd. Ayub and Others Vs State
Allahabad High Court · AIR 1952 All 215
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1), 139A, 139A(1), 192
High Courts21 Jan 1950Dismissed
Narmada Prasad Vs Rex
Allahabad High Court · AIR 1952 All 451 : (1950) 20 AWR 260
Extradition Act, 1903 — Section 22
High Courts20 Jan 1950Allowed
Azhar Hasnain Vs Muazzam Hasnain and Others
Allahabad High Court · AIR 1950 All 435 : (1950) 20 AWR 397
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 11(2), 11(4), 45
High Courts12 Jan 1950Dismissed
Oudh Narain Lal and Others Vs Mt. Sukh Dulari and Others
Allahabad High Court · AIR 1950 All 402 : (1950) 20 AWR 274
Civil Procedure Code, 1908 (CPC) — Section 11