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Allahabad High Court judgments

1,00,467 judgments · page 4,177 of 5,024

High Courts09 Dec 1949Dismissed

Raghubir Gir Vs Badam Gir

Allahabad High Court · AIR 1951 All 250 : (1950) 20 AWR 364

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Uttar Pradesh Debt Redemption Act, 1940 — Section 17, 2(9)
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High Courts06 Dec 1949Dismissed

Sham Narain Rai Vs Nagesar Ram

Allahabad High Court · AIR 1952 All 360

Uttar Pradesh Debt Redemption Act, 1940 — Section 8, 9Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5
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High Courts30 Nov 1949Allowed

Abdul Aziz Vs Rex

Allahabad High Court · AIR 1950 All 364

Criminal Procedure Code, 1898 (CrPC) — Section 239, 537Opium Act, 1878 — Section 9Uttar Pradesh Opium Smoking Act, 1934 — Section 9
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High Courts30 Nov 1949

Ghulam Hussain Vs The King

Allahabad High Court · (1949) 11 AHC CK 0004

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 336
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High Courts24 Nov 1949Allowed

Murli Singh Vs Tika Ram

Allahabad High Court · AIR 1950 All 401 : (1951) 21 AWR 617 : (1950) 20 AWR 615

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
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